High CourtsDivision Bench(1884) 04 CAL CK 0008

In Re: Jhabbu Singh and Others

Calcutta High Court · Decided on 22 April 1884 · Citation: (1884) ILR (Cal) 642

HON’BLE JUDGES
Norris, J · Mitter, J

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

1 paragraphs · 27 words

Mitter, J.—We think that the appeal was within time and should have been registered, We accordingly direct it to be registered and heard by the Sessions Judge.