COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,233 of 3,389
High Courts20 Jul 1887
Queen-Empress Vs Kartick Chunder Das
Calcutta High Court · (1887) ILR (Cal) 721
Criminal Procedure Code, 1898 (CrPC) — Section 310Evidence Act, 1872 — Section 54
High Courts18 Jul 1887
Fazel Ali Chowdhry and Others Vs Abdul Mozid Chowdhry and Others
Calcutta High Court · (1887) ILR (Cal) 659
Bengal Tenancy Act, 1885 — Section 93
High Courts15 Jul 1887
Punchanun Mullick Vs Shib Chunder Mullick and Others
Calcutta High Court · (1887) ILR (Cal) 835
High Courts12 Jul 1887
Lalji Sahoy Vs Odoya Sunderi Mitra and Others
Calcutta High Court · (1887) ILR (Cal) 757
High Courts11 Jul 1887
Maseyk Vs Steel and Co. and Another
Calcutta High Court · (1887) ILR (Cal) 661
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts09 Jul 1887
In Re: Umesh Chandra Kar and Another
Calcutta High Court · (1888) ILR (Cal) 656
Penal Code, 1860 (IPC) — Section 268, 283, 290
High Courts02 Jul 1887
Ram Lal Roy Vs Digambur Misser and Others
Calcutta High Court · (1887) ILR (Cal) 761
Limitation Act, 1963 — Article 10, 120
High Courts02 Jul 1887
Ram Pershad Represented by his Uncle and Guardian Ad Litem Dungur Mull Vs Dhapi
Calcutta High Court · (1887) ILR (Cal) 768
Civil Procedure Code, 1908 (CPC) — Section 131, 136
High Courts01 Jul 1887
Probode Chunder Mullick and Others Vs M. Dowey
Calcutta High Court · (1887) ILR (Cal) 695
High Courts30 Jun 1887
In Re: Iswar Chunder Guho and Others
Calcutta High Court · (1887) ILR (Cal) 653
Criminal Procedure Code, 1898 (CrPC) — Section 193, 199, 526
High Courts29 Jun 1887
Altaf Hosain Vs Basarut Ali and Others
Calcutta High Court · (1887) ILR (Cal) 624
High Courts27 Jun 1887
Harendra Narain Singh Chowdhry Vs T.D. Moran
Calcutta High Court · (1888) ILR (Cal) 40
High Courts22 Jun 1887
Queen-Empress Vs Sham Lall
Calcutta High Court · (1887) ILR (Cal) 707
Criminal Procedure Code, 1898 (CrPC) — Section 191Penal Code, 1860 (IPC) — Section 182, 211
High Courts22 Jun 1887
Neckram Dobay Vs The Bank of Bengal
Calcutta High Court · (1887) ILR (Cal) 703
High Courts20 Jun 1887
Jowalla Nath Vs Parbatty Bibi and Others
Calcutta High Court · (1887) ILR (Cal) 691