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Calcutta High Court judgments

67,773 judgments · page 3,231 of 3,389

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High Courts14 Dec 1887

Sudduruddin Ahmed and Others Vs Bani Madhub Roy Chowdhry and Others

Calcutta High Court · (1888) ILR (Cal) 145

Civil Procedure Code, 1908 (CPC) — Section 43
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High Courts10 Dec 1887

Romoni Kant Roy and Others Vs Jianutullah Sirdar and Pir Buksh Mondul

Calcutta High Court · (1888) ILR (Cal) 233

Evidence Act, 1872 — Section 13
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High Courts09 Dec 1887

Prasanna Kumar Banerjee for Self and as Executor to The Estate of the Late Hem Chunder Banerjee Vs Srinath Dass and Others

Calcutta High Court · (1888) ILR (Cal) 231

Bengal Tenancy Act, 1885 — Section 153
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High Courts08 Dec 1887

Baboo Raghubardyal represented by Bunsi Lal Vs Saligram Singh and Another

Calcutta High Court · (1888) ILR (Cal) 224

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High Courts07 Dec 1887

Sirdhar Roy Vs Rameswar Sing

Calcutta High Court · (1888) ILR (Cal) 166

Bengal Tenancy Act, 1885 — Section 61
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High Courts07 Dec 1887

Brojo Gopal Sarkar Vs Busirunnissa Bibi and Another

Calcutta High Court · (1888) ILR (Cal) 179

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High Courts06 Dec 1887

Amritomoye Dasia Vs Bhogiruth Chundra alias Jogessur Shadhoo

Calcutta High Court · (1888) ILR (Cal) 164

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High Courts06 Dec 1887

Uma Churn Mandal Vs Bijari Bewah

Calcutta High Court · (1888) ILR (Cal) 174

Provincial Small Cause Courts Act, 1887 — Section 7
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High Courts06 Dec 1887

Rutnessur Sein and Others Vs Jusoda and Another

Calcutta High Court · (1887) 12 CAL CK 0002

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High Courts05 Dec 1887

Pearisundari Dassee Vs Hari Charan Mozumdar Chowdhry

Calcutta High Court · (1888) ILR (Cal) 211

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High Courts02 Dec 1887

Okhoymoney Dasee Vs Nilmoney Mullick

Calcutta High Court · (1888) ILR (Cal) 282

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High Courts02 Dec 1887

Kishori Mohun Sett Vs Gul Mohamed Shaha

Calcutta High Court · (1888) ILR (Cal) 177

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High Courts30 Nov 1887

Adarmoni Dasi and Another Vs Umesh Chunder Mundul and Others

Calcutta High Court · (1888) ILR (Cal) 221

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High Courts23 Nov 1887

Fotick Chunder Dey Sircar Vs E.G. Foley and Others

Calcutta High Court · (1888) ILR (Cal) 492

Bengal Tenancy Act, 1885 — Section 65Transfer of Property Act, 1882 — Section 68
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High Courts21 Nov 1887

Koylash Chandra Shaha and Another Vs C. Christophoridi and Another

Calcutta High Court · (1888) ILR (Cal) 171

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High Courts18 Nov 1887

Shurnomoyi (Or Shurnomoyi Dasi) Vs Nund Kumar Shaha

Calcutta High Court · (1888) ILR (Cal) 162

Stamp Act, 1899 — Article 1
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High Courts17 Nov 1887

A.M. Hughes Vs Delhi and London Bank

Calcutta High Court · (1888) ILR (Cal) 35

Succession Act, 1865 — Section 4
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High Courts17 Nov 1887

Umesh Chunder Das Vs Chunchun Ojha, heir and representative of the Late Jugodumba Debia Ojain

Calcutta High Court · (1888) ILR (Cal) 357

General Clauses Act, 1897 — Section 6Transfer of Property Act, 1882 — Section 2(c)
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High Courts17 Nov 1887

Dewanutulla Vs Kazem Molla and Others

Calcutta High Court · (1888) ILR (Cal) 184

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High Courts09 Nov 1887

Gobind Chunder Roy Vs Guru Churn Kurmokar

Calcutta High Court · (1888) ILR (Cal) 94

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