High Courts24 Mar 1888
Luckher Narain Banerjee and Others Vs Ram Kumer Mukharjee
Calcutta High Court · (1888) ILR (Cal) 564
Criminal Procedure Code, 1898 (CrPC) — Section 133
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,229 of 3,389
High Courts23 Mar 1888
Rash Behari Bosu Vs Hara Moni Debya and Others
Calcutta High Court · (1888) ILR (Cal) 555
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts21 Mar 1888
Hari Dass Sanyal and Others Vs Saritulla
Calcutta High Court · (1888) ILR (Cal) 608
Criminal Procedure Code, 1898 (CrPC) — Section 435, 437
High Courts14 Mar 1888Dismissed
Girish Chandra Roy Vs Mahomed Shajed Chowdhry and Others
Calcutta High Court · (1888) 03 CAL CK 0002
High Courts11 Mar 1888
Queen-Empress Vs Mekher Ali Mullick and Others
Calcutta High Court · (1888) ILR (Cal) 589
Evidence Act, 1872 — Section 45
High Courts07 Mar 1888
Doorgadhur Biswas and Others Vs Huro Mohinee Dabee
Calcutta High Court · 1 Ind. Cas. 184
High Courts02 Mar 1888
Syama Sunderi Dassya and Another Vs Jogobundhu Sootar
Calcutta High Court · (1889) ILR (Cal) 186
High Courts28 Feb 1888
Gobinda Ram Mondal Vs Bholanath Bhatta
Calcutta High Court · (1888) ILR (Cal) 432
High Courts28 Feb 1888
Uzir Ali Vs Ram Komal Shaha and Others
Calcutta High Court · (1888) ILR (Cal) 383
Bengal Tenancy Act, 1885 — Section 174
High Courts28 Feb 1888
Tupsee Singh and Others Vs Ram Sarun Koeri
Calcutta High Court · (1888) ILR (Cal) 376
Bengal Tenancy Act, 1885 — Section 20, 21
High Courts21 Feb 1888
Ishan Muchi and Others Vs The Queen-Empress
Calcutta High Court · (1888) ILR (Cal) 511
Penal Code, 1860 (IPC) — Section 411
High Courts20 Feb 1888
Sarbananda Basu Mozumdar and Another Vs Pran Sankar Roy Chowdhuri and Others
Calcutta High Court · (1888) ILR (Cal) 527
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Feb 1888
Kali Charun Singh and Others Vs Balgobind Singh and Others
Calcutta High Court · (1888) ILR (Cal) 497
High Courts13 Feb 1888
Surendro Keshub Roy Vs Doorgasoondery Dossee and Another
Calcutta High Court · (1888) ILR (Cal) 253
High Courts09 Feb 1888
Mon Mohun Roy Vs Durga Churn Gooee and Another
Calcutta High Court · (1888) ILR (Cal) 502
Limitation Act, 1963 — Article 179(6)
High Courts08 Feb 1888
Ram Pitam Shah Vs Shoobul Chunder Mullick and Others
Calcutta High Court · (1888) ILR (Cal) 259
High Courts08 Feb 1888
Krishna Mohini Dossee Vs Kedarnath Chuckerbutty and Another
Calcutta High Court · (1888) ILR (Cal) 447
High Courts02 Feb 1888
Peary Mohun Chowdhry Vs Romesh Chunder Nondy
Calcutta High Court · (1888) ILR (Cal) 371
High Courts02 Feb 1888
Raj Kishore Mozumdar and Others Vs Chunder Kishore Dey Alias Mukhori Dey
Calcutta High Court · (1888) ILR (Cal) 450
Bengal Tenancy Act, 1885 — Section 184