High Courts10 Aug 1888
Joynarayan Singh Vs Mudhoo Sudun Singh
Calcutta High Court · (1888) 08 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,227 of 3,389
High Courts09 Aug 1888
Pudmanund Singh Bahadur and Others Vs Baij Nath Singh
Calcutta High Court · (1888) ILR (Cal) 828
High Courts06 Aug 1888
Parbutty Charan Aich Vs Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 9
Criminal Procedure Code, 1898 (CrPC) — Section 134, 144Penal Code, 1860 (IPC) — Section 188
High Courts03 Aug 1888
Poresh Nath Chatterjee Vs Secretary of State for India in Council
Calcutta High Court · (1889) ILR (Cal) 32
Land Acquisition Act, 1894 — Section 39
High Courts02 Aug 1888
Jogobundhoo Dass and Another Vs Hori Rowoot and Another
Calcutta High Court · (1889) ILR (Cal) 17
High Courts27 Jul 1888
Ishur Chunder Bhaduri Vs Jibun Kumari Bibi
Calcutta High Court · (1889) ILR (Cal) 26
Limitation Act, 1963 — Article 59, 60
High Courts16 Jul 1888
Chunder Sikhur Sadhu and Another Vs Nadiar Chand Singh and Others
Calcutta High Court · (1888) ILR (Cal) 765
Sonthal Pergunnahs Settlement Regulation, 1872 — Section 24, 25
High Courts09 Jul 1888
Rakhal Das Chatterji and Another Vs Kedar Nath Chatterji
Calcutta High Court · (1888) ILR (Cal) 673
Limitation Act, 1963 — Article 11
High Courts09 Jul 1888
Hira Lal Das for Self and as Executor for his Minor Brother, Kanai Lal Das Vs Mothura Mohun Roy Chowdhry and Others
Calcutta High Court · (1888) ILR (Cal) 714
Bengal Tenancy Act, 1885 — Section 53
High Courts05 Jul 1888
Chintamoni Mahapatro Vs Sarup Se and Another
Calcutta High Court · (1888) ILR (Cal) 703
Limitation Act, 1963 — Section 10
High Courts04 Jul 1888
Gunga Chunder Sen and Others Vs Gour Chunder Banikya
Calcutta High Court · (1888) ILR (Cal) 671
Penal Code, 1860 (IPC) — Section 503, 506
High Courts29 Jun 1888
Bisva Nath Shah Vs Naba Kumar Chowdhary
Calcutta High Court · (1888) ILR (Cal) 713
High Courts26 Jun 1888
Dinesh Chunder Roy Chowdhry and Another represented by their next friend Durga Kant Roy Chowdhry, Manager under the Court of Wards Vs Golam Mostapha and Others, Fahamidunnessa Begum and Others and Nishi Kant Gungopadhya and Another
Calcutta High Court · (1889) ILR (Cal) 89
Bengal Court of Wards Act, 1879 — Section 55
High Courts18 Jun 1888
Monmohini Dasi Vs Durga Churn Rai Chowdhry
Calcutta High Court · (1888) ILR (Cal) 771
High Courts15 Jun 1888
Satcouri Pyne Vs Luckey Narain Khettry
Calcutta High Court · (1888) ILR (Cal) 538
Registration Act, 1877 — Section 77
High Courts15 Jun 1888
Hurbuns Sabai and Another Vs Chunder Coomar
Calcutta High Court · (1889) ILR (Cal) 138
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts07 Jun 1888
Bama Churn Chattopadhya and Another Vs Huri Das Bundopadhya
Calcutta High Court · (1888) ILR (Cal) 780