High Courts03 Nov 1887
Atal Chundal and Others Vs Kedar Nath Mookerjee
Calcutta High Court · 64 Ind. Cas. 551
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,232 of 3,389
High Courts01 Nov 1887
The Queen Empress Vs Reolah and Others
Calcutta High Court · (1887) ILR (Cal) 887
High Courts31 Oct 1887
Mujidan Vs Satghuri
Calcutta High Court · (1888) ILR (Cal) 107
General Clauses Act, 1868 — Section 6
High Courts31 Oct 1887
Rakhal Chunder Roy and Another Vs Modhusuddun Koer and Another
Calcutta High Court · (1888) ILR (Cal) 104
High Courts13 Oct 1887
Ahmed Mahomed Mahomed Jackariah and Co. Vs Ahmed Mahomed
Calcutta High Court · (1888) ILR (Cal) 109
Criminal Procedure Code, 1898 (CrPC) — Section 94, 99
High Courts29 Aug 1887
Queen-Empress Vs Itwari Saho
Calcutta High Court · (1888) ILR (Cal) 269
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 467
High Courts29 Aug 1887
Abdul Hossein Queen-Empress Vs Abdul Hossein
Calcutta High Court · (1888) ILR (Cal) 194
Criminal Procedure Code, 1898 (CrPC) — Section 438Police Act, 1861 — Section 29
High Courts20 Aug 1887
Gowri Sunkar and Another Vs Zaheun and Others
Calcutta High Court · (1888) ILR (Cal) 198
High Courts20 Aug 1887
Issuri Dasi and Others Vs Haragobind Das Koiburto and Another
Calcutta High Court · (1888) ILR (Cal) 187
High Courts18 Aug 1887
Kripamoyi Dabia and Others Vs Durga Govind Sirkar and Others
Calcutta High Court · (1888) ILR (Cal) 89
High Courts17 Aug 1887
Mamat Ram Bayan and Others Vs Bapu Ram Atai Bura Bhakat and Others
Calcutta High Court · (1888) ILR (Cal) 159
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Aug 1887
Dinabundhu Surma and Others Vs Bodia Koch
Calcutta High Court · (1888) ILR (Cal) 100
High Courts14 Aug 1887
Jagut Chunder Deb Vs Suresh Chunder Wum Chowdhry, by his Mother Nitobashini Chowdhrain
Calcutta High Court · (1887) 08 CAL CK 0011
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Aug 1887
Grish Chunder Roy Vs Broughton and Others
Calcutta High Court · (1887) ILR (Cal) 861
Evidence Act, 1872 — Section 41
High Courts12 Aug 1887
Prosono Coomar Ghose Vs Administrator-General of Bengal
Calcutta High Court · (1888) ILR (Cal) 83
Succession Act, 1865 — Section 128
High Courts09 Aug 1887
Kutuhul Singh and Others Vs Uma Singh and Others
Calcutta High Court · (1888) ILR (Cal) 31
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Aug 1887
Basudeb Surma Gossain and Another Vs Naziruddin
Calcutta High Court · (1887) ILR (Cal) 834
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts05 Aug 1887
Nilmony Dassy for Self and as Guardian of Bishu Doshayi and Another Vs Sonatun Doshayi and Others
Calcutta High Court · (1888) ILR (Cal) 17
High Courts22 Jul 1887
Abdul Rahaman Sodagur Vs Dullaram Marwari
Calcutta High Court · (1887) 07 CAL CK 0014
Limitation Act, 1963 — Article 175
High Courts21 Jul 1887
Gobind Chandra Majumdar Vs Uma Charan Sen and Another
Calcutta High Court · (1887) ILR (Cal) 679