High Courts17 Jun 1887
Ganga Prsad Chowdhey Vs Umbica Churn Coondoo and Others
Calcutta High Court · (1887) ILR (Cal) 754
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,234 of 3,389
High Courts17 Jun 1887
Roghu Nath Shaha Vs Poresh Nath Pundari and Others
Calcutta High Court · (1888) ILR (Cal) 54
High Courts15 Jun 1887
Tarini Mohun Mozumdar Vs Gunga Prosod Chuckerbutty Alias Tin Cowrie Chuckerbutty
Calcutta High Court · (1887) ILR (Cal) 650
Specific Relief Act, 1877 — Section 9
High Courts14 Jun 1887
Hanuman Kamut Vs Hanuman Mandur and Others
Calcutta High Court · (1888) ILR (Cal) 51
Civil Procedure Code, 1908 (CPC) — Section 43Limitation Act, 1963 — Article 62
High Courts13 Jun 1887
Mitchell Reid and CO. Vs Buldeo Doss Khettry
Calcutta High Court · (1888) ILR (Cal) 1
Contract Act, 1872 — Section 51, 78
High Courts13 Jun 1887
Madho Misser Vs Sidh Binaik Upadhya alias Bena Upadhya
Calcutta High Court · (1887) ILR (Cal) 687
Limitation Act, 1963 — Article 132Transfer of Property Act, 1882 — Section 100
High Courts10 Jun 1887
Sharup Chand Mala Sharup Chand Mala Vs Pat Dassee
Calcutta High Court · (1887) ILR (Cal) 627
High Courts10 Jun 1887
Ram Narain Dut Vs Annoda Prosad Joshi and Others
Calcutta High Court · (1887) ILR (Cal) 682
High Courts10 Jun 1887
Queen-Empress Vs Karim Buksh
Calcutta High Court · (1887) ILR (Cal) 633
Penal Code, 1860 (IPC) — Section 211, 380
High Courts08 Jun 1887
Jugobundhu Pattuck Vs Jadu Ghose Alkushi
Calcutta High Court · (1888) ILR (Cal) 47
Bengal Tenancy Act, 1885 — Section 188
High Courts08 Jun 1887
Hamid Bakhut Mozumdar Vs Buktear Chand Mahto and Another
Calcutta High Court · (1887) ILR (Cal) 617
High Courts07 Jun 1887
Mudhoo Chunder Sircar Vs Sundari Dassee
Calcutta High Court · (1887) ILR (Cal) 592
High Courts07 Jun 1887
Tulshi Pershad Vs Raja Misser and Others
Calcutta High Court · (1887) ILR (Cal) 610
High Courts06 Jun 1887
Mahomed Amir Khan Lardli Begum Vs Mahomed Amir Khan
Calcutta High Court · (1887) ILR (Cal) 615
High Courts06 Jun 1887Allowed
Madhusudan Nath Tewari Vs Hiroo Ram Panday and others
Calcutta High Court · (1887) 06 CAL CK 0003
High Courts06 Jun 1887
Hiru Ram Pandey and Others Vs Modhusudun Nath Tewari
Calcutta High Court · (1898) ILR (Cal) 396
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 124
High Courts03 Jun 1887
Ramanugra Roy and Another Vs Azizuddin Hossein and Others
Calcutta High Court · (1887) ILR (Cal) 605
High Courts03 Jun 1887
Koilash Chundee Dey and Gopinath Dey and Others Vs Obhoya Charan Bhoota and Another
Calcutta High Court · (1887) ILR (Cal) 751
Rent Law of Bengal, L.P. Act, 1869 — Section 22
High Courts02 Jun 1887
Suit of Collett and Another Vs Armstrong
Calcutta High Court · (1887) ILR (Cal) 526