High Courts11 Jul 1882
Tarachand Dass and Others Vs Prokash Chunder Dass
Calcutta High Court · (1883) ILR (Cal) 82
Registration Act, 1877 — Section 17
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,091 of 3,201
High Courts11 Jul 1882
Rup Lall Das and Another Vs Nobin Chunder Roy
Calcutta High Court · (1883) ILR (Cal) 377
High Courts09 Jul 1882
The Empress Vs Pemantle
Calcutta High Court · (1882) ILR (Cal) 971
Penal Code, 1860 (IPC) — Section 366
High Courts07 Jul 1882
Sreenath Roy Vs Radhanath Mookerjee
Calcutta High Court · (1883) ILR (Cal) 773
High Courts03 Jul 1882
In Re: the matter of the Petition of Hemlota Dabee
Calcutta High Court · (1883) ILR (Cal) 226
Succession Act, 1925 — Section 50
High Courts03 Jul 1882
Luchmiput Singh Vs Amir Alum and Others
Calcutta High Court · (1883) ILR (Cal) 176
High Courts03 Jul 1882
Mohadeay Kooer Vs Huruk Narain and Others
Calcutta High Court · (1883) ILR (Cal) 244
High Courts03 Jul 1882
Goberdhun Lall Vs Behary Lall and Another
Calcutta High Court · (1883) ILR (Cal) 446
Limitation Act, 1963 — Article 179
High Courts30 Jun 1882
Nihal Chand, alias Chutto Lal, and Others Vs Rameshari Dassee
Calcutta High Court · (1883) ILR (Cal) 214
High Courts30 Jun 1882
David Vs Grish Chunder Guha
Calcutta High Court · (1883) ILR (Cal) 183
Mofussil Small Cause Court Act, 1865 — Section 6
High Courts29 Jun 1882
Purreshnath Biswas and Others Vs Beepen Chunder Shickdar and Others
Calcutta High Court · (1883) ILR (Cal) 98
High Courts23 Jun 1882
Jirjudhun Roy and Others Vs Bal Mokoond Lall and Another
Calcutta High Court · (1883) ILR (Cal) 271
High Courts22 Jun 1882
Chundhurry Maity and Others Vs Gobind Lall Seal and Another
Calcutta High Court · (1883) ILR (Cal) 172
Bengal Patni Taluks Regulation, 1819 — Section 8
High Courts21 Jun 1882
Kishari Vs Ramcoomar Singh and Another
Calcutta High Court · (1883) ILR (Cal) 68
Registration Act, 1877 — Section 17
High Courts20 Jun 1882
Lulit Sing and Another Vs Wazir Mahton and Another
Calcutta High Court · (1883) ILR (Cal) 100
Limitation Act, 1963 — Article 179
High Courts20 Jun 1882
Goluck Chunder Shaha, alias Goluck Shaha Vs Brojo Gobind Shaha
Calcutta High Court · (1883) ILR (Cal) 127