High Courts30 Nov 1882
Rughu Nath Singh Manku Vs Pareshram Mahata and Another
Calcutta High Court · (1883) ILR (Cal) 635
Limitation Act, 1963 — Section 4
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,089 of 3,201
High Courts30 Nov 1882
Haridas Sen Vs Ram Chunder Poddar and Others
Calcutta High Court · (1883) ILR (Cal) 463
High Courts23 Nov 1882
Mahender Prasad and Others Vs Ramdut Sing
Calcutta High Court · (1883) ILR (Cal) 452
High Courts12 Oct 1882
In Re: Charoo Chunder Mullick and Others Charoo Chunder Mullick
Calcutta High Court · (1883) ILR (Cal) 397
Penal Code, 1860 (IPC) — Section 175, 178, 179, 180, 228
High Courts09 Oct 1882
Manu Miya Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 371
Criminal Procedure Code, 1898 (CrPC) — Section 273, 452, 453
High Courts22 Sept 1882
Roghuni Singh and Others Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 455
Criminal Procedure Code, 1898 (CrPC) — Section 119, 323Penal Code, 1860 (IPC) — Section 107
High Courts12 Sept 1882
Rasbehary Mookerjee and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1883) ILR (Cal) 591
High Courts22 Aug 1882
Lallit Coomar Gangopadhya Vs Denonath Chuckerbutty
Calcutta High Court · (1883) ILR (Cal) 633
High Courts18 Aug 1882
Krishna Gobind Dhur and Others Vs Hari Churn Dhur and Others
Calcutta High Court · (1883) ILR (Cal) 367
High Courts15 Aug 1882
Lucky Churn Chowdhry Vs Budurrunnissa and Others
Calcutta High Court · (1883) ILR (Cal) 627
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts09 Aug 1882
Ananda Bibee Vs Nownit Lal and Another
Calcutta High Court · (1883) ILR (Cal) 315
Registration Act, 1877 — Section 59
High Courts09 Aug 1882
Bundhoo Lall Vs Joy Coomar and Another
Calcutta High Court · (1883) ILR (Cal) 363
High Courts07 Aug 1882
The Empress Vs Sreenath Banerjee and Another
Calcutta High Court · (1883) ILR (Cal) 221
Penal Code, 1860 (IPC) — Section 346
High Courts04 Aug 1882
Ajoodhya Persad Vs Collector of Durbhungah
Calcutta High Court · (1883) ILR (Cal) 419
High Courts04 Aug 1882
Jung Bahadoor and Another Vs Sheo Proshad and Another
Calcutta High Court · (1883) ILR (Cal) 389
High Courts01 Aug 1882
In Re: the matter of the Petition of Henry Kyte and The Crown
Calcutta High Court · (1883) ILR (Cal) 223
High Courts01 Aug 1882
Futtehma Begum and Others Vs Mohamed Ausur and Others
Calcutta High Court · (1883) ILR (Cal) 309
Evidence Act, 1872 — Section 67
High Courts31 Jul 1882
Bally Dobey Vs Ganei Deo and Another
Calcutta High Court · (1883) ILR (Cal) 388