High Courts02 Feb 1883
G.C. Simson and Others Vs Gora Chand Doss
Calcutta High Court · (1883) ILR (Cal) 473
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,088 of 3,201
High Courts02 Feb 1883
Ramnarain Kallia Vs Monee Bibee and Others and Gopal Doss Sing
Calcutta High Court · (1883) ILR (Cal) 613
Evidence Act, 1872 — Section 32(6)
High Courts01 Feb 1883
Kally Prosunno Biswas and Another Vs Mungala Dassee and Another
Calcutta High Court · (1883) ILR (Cal) 631
Limitation Act, 1963 — Section 5
High Courts27 Jan 1883
Gopal Chunder Mukerjee and Others Vs Juddoo Lall Mullick
Calcutta High Court · (1883) ILR (Cal) 778
High Courts24 Jan 1883
Mohun Chunder Kurmokar and Another Vs Mohes Chunder Kurmokar and Others
Calcutta High Court · (1883) ILR (Cal) 569
High Courts17 Jan 1883
Dutto Singh and Others Vs Dosad Bahadur Singh
Calcutta High Court · (1883) ILR (Cal) 575
High Courts09 Jan 1883
Dwarka Nath and Others Vs Aloke Chunder Seal and Others
Calcutta High Court · (1883) ILR (Cal) 641
High Courts19 Dec 1882
Ram Dass Vs Birjnundun Das alias Laloo Baboo and Another
Calcutta High Court · (1883) ILR (Cal) 617
High Courts18 Dec 1882
Dassorathy Huri Chunder Mahapattra Vs Rama Krishna Jana and Others
Calcutta High Court · (1883) ILR (Cal) 526
High Courts14 Dec 1882
Noyna Misser and Another Vs Rupikun and Others
Calcutta High Court · (1883) ILR (Cal) 609
Specific Relief Act, 1877 — Section 56
High Courts14 Dec 1882
Koonjo Behary Roy Vs Poorno Chunder Chatterjee
Calcutta High Court · (1883) ILR (Cal) 450
High Courts13 Dec 1882
Uggur Roy and Others Vs Jullessur Kooer
Calcutta High Court · (1883) ILR (Cal) 725
High Courts09 Dec 1882
Janoki Debi Vs Gopal Acharjia Goswami and Others
Calcutta High Court · (1883) ILR (Cal) 766
High Courts06 Dec 1882
Baso Kooer and Others Vs Hurry Dass and Others
Calcutta High Court · (1883) ILR (Cal) 495
High Courts06 Dec 1882
Lutchmeeput Singh Vs Sadaulla Nushyo and Others
Calcutta High Court · (1883) ILR (Cal) 698
Limitation Act, 1963 — Section 26
High Courts05 Dec 1882
Gobind Chunder Addya Vs Afzul Rabbani and Another
Calcutta High Court · (1883) ILR (Cal) 426
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts01 Dec 1882
Radhapersad Singh Vs Ram Parmeswar Singh and Others
Calcutta High Court · (1883) ILR (Cal) 797