High Courts20 Jun 1882
Bhaobunessury Vs Judobendra Narain Mullick
Calcutta High Court · (1883) ILR (Cal) 869
Civil Procedure Code, 1908 (CPC) — Section 108Evidence Act, 1872 — Section 114
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,092 of 3,201
High Courts20 Jun 1882
In Re: the matter of the Petition of Prankrishna Surma and The Empress
Calcutta High Court · (1882) ILR (Cal) 969
Penal Code, 1860 (IPC) — Section 109, 363
High Courts19 Jun 1882
Debi Churn Boido Vs Issur Chunder Manjee and Another
Calcutta High Court · (1883) ILR (Cal) 39
Evidence Act, 1872 — Section 110
High Courts19 Jun 1882
Kedarnath Banerjee and Others Vs Bhootnath Chatterjee
Calcutta High Court · (1883) ILR (Cal) 125
High Courts17 Jun 1882
Heet Narain and Others Vs Gya Persad, alias Lal Persad, and Another
Calcutta High Court · (1883) ILR (Cal) 93
High Courts14 Jun 1882
Bany Mistry Vs Ertaza Hossein and Another
Calcutta High Court · (1883) ILR (Cal) 130
High Courts14 Jun 1882
Shoshee Mohun Pal and Others Vs Dinobundhoo Pal
Calcutta High Court · (1883) ILR (Cal) 217
High Courts13 Jun 1882
Gobind Sahoo Vs Bhugwan Acharjee and Others
Calcutta High Court · (1883) ILR (Cal) 234
High Courts12 Jun 1882
Chunee Mul Johary and Others Vs Brojo Nath Roy Chowdhry and Others
Calcutta High Court · (1882) ILR (Cal) 967
Majority Act, 1875 — Section 3Registration Act, 1877 — Section 35, 77
High Courts09 Jun 1882
Ramgopal Chatterjee and Others Vs Puddolabh Roy
Calcutta High Court · (1883) ILR (Cal) 133
High Courts08 Jun 1882
Rajdhur Chowdhry Vs Kalikristna Bhatta Charjya and Others
Calcutta High Court · (1882) ILR (Cal) 963
Civil Procedure Code, 1908 (CPC) — Section 28Specific Relief Act, 1877 — Section 19
High Courts06 Jun 1882
Havaldar Roy and Another Vs Jagu Mean
Calcutta High Court · (1883) ILR (Cal) 96
Criminal Procedure Code, 1898 (CrPC) — Section 274
High Courts06 Jun 1882
Yusuf Ali and Others Vs The Collector of Tippera
Calcutta High Court · (1883) ILR (Cal) 138
High Courts02 Jun 1882
Jagut Chunder Roy, alias Bashi Chunder Roy and Others Vs Rup Chand Chango
Calcutta High Court · (1883) ILR (Cal) 48
High Courts01 Jun 1882
Hardey Narain Vs Lal jee Lall
Calcutta High Court · (1883) ILR (Cal) 105
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts30 May 1882
In Re: The Municipal Committee of Dacca
Calcutta High Court · (1882) ILR (Cal) 895
High Courts26 May 1882
Ayimuddin Shah Biswas Vs Gungadhur Shikdar and Others
Calcutta High Court · (1882) ILR (Cal) 960
High Courts25 May 1882
In Re: Municipal Committee of Dacca and The Municipal Committee of Dacca
Calcutta High Court · (1883) ILR (Cal) 38
Penal Code, 1860 (IPC) — Section 18
High Courts23 May 1882
Golam Yassein Vs The Official Trustee of Bengal
Calcutta High Court · (1882) ILR (Cal) 887