High Courts03 May 1882
Bissorup Gossamy and Others Vs Gorachand Gossamy and Others
Calcutta High Court · (1883) ILR (Cal) 120
Civil Procedure Code, 1908 (CPC) — Section 13
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,094 of 3,201
High Courts02 May 1882
Huri Ram and Others Vs Raj Coomar Opadhya
Calcutta High Court · (1882) ILR (Cal) 759
Evidence Act, 1872 — Section 110
High Courts01 May 1882
Kirty Churn Mitter Vs Aunath Nath Deb
Calcutta High Court · (1882) ILR (Cal) 757
High Courts28 Apr 1882
Finch Vs Jugmohun Tewari and Others
Calcutta High Court · (1883) ILR (Cal) 62
Road Cess Act, 1871 — Section 7
High Courts28 Apr 1882
In Re: Petition of Jhubboo Mahton and Others, The Empress
Calcutta High Court · (1882) ILR (Cal) 739
Criminal Procedure Code, 1898 (CrPC) — Section 240, 323Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts26 Apr 1882
Ishur Chunder Surmah Vs Doyamoye Debea and Others
Calcutta High Court · (1882) ILR (Cal) 864
Hindu Wills Act, 1870 — Section 2Succession Act, 1925 — Section 208, 209
High Courts25 Apr 1882
Mailamdi Fakir Vs Taripulla Pramanik
Calcutta High Court · (1882) ILR (Cal) 644
High Courts24 Apr 1882
Lukhynarain Chuttopadhya Vs Gorachand Gossamy
Calcutta High Court · (1883) ILR (Cal) 116
High Courts24 Apr 1882
In Re; petition of Luddun Sahiba, Luddun Sahiba
Calcutta High Court · (1882) ILR (Cal) 736
Criminal Procedure Code, 1898 (CrPC) — Section 536
High Courts24 Apr 1882
Madhub Chunder Nag and Others Vs Bandy Ali
Calcutta High Court · (1882) ILR (Cal) 932
High Courts21 Apr 1882
Hyder Ali Vs Elahee Bux Maloom and Others
Calcutta High Court · (1882) ILR (Cal) 1011
Contract Act, 1872 — Section 239
High Courts21 Apr 1882
Ashruff Hossain and Another Vs Wahid Ali
Calcutta High Court · (1882) ILR (Cal) 732
High Courts21 Apr 1882
Mahomed Fayez Chowdhry Vs Jamoo Gazee and Another
Calcutta High Court · (1882) ILR (Cal) 730
High Courts21 Apr 1882
Issur Chunder Doss Vs Juggut Chunder Shaha and Others
Calcutta High Court · (1883) ILR (Cal) 79
High Courts20 Apr 1882
In Re: Petition of Gopal Chunder Sirdar. Gopal Chunder Sirdar
Calcutta High Court · (1882) ILR (Cal) 728
Criminal Procedure Code, 1898 (CrPC) — Section 90Penal Code, 1860 (IPC) — Section 107
High Courts20 Apr 1882
In Re: Petition of Protap Chunder Ghose Kally Churn Dutt and Others
Calcutta High Court · (1882) ILR (Cal) 848
Rent Law of Bengal, L.P. Act, 1869 — Section 38
High Courts20 Apr 1882
Huro Pershad Roy Vs Gopal Das Dutt and Others
Calcutta High Court · (1882) 04 CAL CK 0020
High Courts20 Apr 1882
Abasu Begum Vs Umda Khanum and Another
Calcutta High Court · (1882) ILR (Cal) 724
Criminal Procedure Code, 1898 (CrPC) — Section 491, 492
High Courts20 Apr 1882
In Re: Petition of Dinendro Nath Shanial
Calcutta High Court · (1882) ILR (Cal) 851
Criminal Procedure Code, 1898 (CrPC) — Section 47, 491