High Courts22 Mar 1882
Shurroop Chunder Gooho Vs Ameerrunnissa Khatoon
Calcutta High Court · (1882) ILR (Cal) 703
Civil Procedure Code, 1908 (CPC) — Section 19
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,096 of 3,201
High Courts20 Mar 1882
Jonmenjoy Mullick Vs Dassmoney Dassee and Another
Calcutta High Court · (1882) ILR (Cal) 700
High Courts16 Mar 1882
Nilakant Banerjee Vs Chunder Nath Mullick and Others
Calcutta High Court · (1882) ILR (Cal) 690
High Courts15 Mar 1882
In Re: Petition of Munshi Sheikh and Others and The Empress
Calcutta High Court · (1882) ILR (Cal) 616
Criminal Procedure Code, 1898 (CrPC) — Section 346
High Courts15 Mar 1882
Thakoordass Gossamy Vs Gopeekishen Gossamy
Calcutta High Court · (1882) ILR (Cal) 807
High Courts11 Mar 1882
The Empress Vs Keshub Mohajan and Others and Udit Prasad
Calcutta High Court · (1882) ILR (Cal) 985
Criminal Procedure Code, 1898 (CrPC) — Section 70
High Courts11 Mar 1882
Kishori Lal Roy Vs Sharut Chunder Mozumdar
Calcutta High Court · (1882) ILR (Cal) 593
Civil Procedure Code, 1882 — Section 10, 8, 9Court Fees Act, 1870 — Section 17
High Courts11 Mar 1882
Kalidhun Chuttapadhya and Another Vs Shiba Nath Chuttapadhya
Calcutta High Court · (1882) ILR (Cal) 483
Civil Procedure Code, 1908 (CPC) — Section 15Specific Relief Act, 1877 — Section 42
High Courts11 Mar 1882
Dataram Roy Vs Narain Chunder Chuckerbutty
Calcutta High Court · (1882) ILR (Cal) 597
Registration Act, 1877 — Section 50Transfer of Property Act, 1882 — Section 54
High Courts10 Mar 1882
Ram Sahye Bhugut Vs Ram Soonder Roy and Others
Calcutta High Court · (1882) ILR (Cal) 919
High Courts10 Mar 1882
In Re: Petition of Ameruddin, and Ameruddin
Calcutta High Court · (1882) ILR (Cal) 481
High Courts10 Mar 1882
The Land Mortgage Bank of India Vs Jassoda Kooer
Calcutta High Court · (1882) ILR (Cal) 916
High Courts08 Mar 1882
Kaminy Mohun Somoddar Vs Gopal and Another
Calcutta High Court · (1882) ILR (Cal) 479
High Courts08 Mar 1882
Rooplall Dass and Another Vs Krishtokishore Dutt and Others
Calcutta High Court · (1882) ILR (Cal) 687
High Courts07 Mar 1882
Empress Vs Tegha Singh
Calcutta High Court · (1882) ILR (Cal) 473
Arms Act, 1959 — Section 19(f)Criminal Procedure Code, 1898 (CrPC) — Section 579
High Courts07 Mar 1882
Dwarka Nath Bysack and Others Vs Juggut Mohinee Dossee
Calcutta High Court · (1882) ILR (Cal) 582
High Courts07 Mar 1882
Kristo Mohinee Dossee and Others Vs Kaliprosono Ghose and Others
Calcutta High Court · (1882) ILR (Cal) 402