High Courts30 Jul 1884
Ram Chand Sen Vs Audaito Sen and Srinath Sen
Calcutta High Court · (1884) ILR (Cal) 1054
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,076 of 3,201
High Courts30 Jul 1884
Nundo Pershad Thakur Vs Gopal Thakur
Calcutta High Court · (1884) ILR (Cal) 1008
High Courts30 Jul 1884
Ram Pershad Chowdry and Others Vs Jokhoo Roy and Another
Calcutta High Court · (1884) ILR (Cal) 1003
High Courts30 Jul 1884
Gunga Pershad and Another Vs Jeo Lal Singh and Others
Calcutta High Court · (1884) ILR (Cal) 996
High Courts23 Jul 1884
Remfry Vs DePenning and Another
Calcutta High Court · (1884) ILR (Cal) 929
Administrator Generals Act, 1963 — Section 35
High Courts22 Jul 1884
Nasib Kooer and Others Vs Isree Pershad Singh and Another
Calcutta High Court · (1884) ILR (Cal) 1017
High Courts22 Jul 1884
Queen-Empress Vs Autal Muchi
Calcutta High Court · (1884) ILR (Cal) 1026
Criminal Procedure Code, 1898 (CrPC) — Section 510
High Courts22 Jul 1884
Mullick Abdool Guffoor and Another Vs Muleka and Others
Calcutta High Court · (1884) ILR (Cal) 1112
High Courts15 Jul 1884
Ranjit Singh and Others Vs Bunwari Lal Sahu and Others
Calcutta High Court · (1884) ILR (Cal) 993
High Courts08 Jul 1884
Eugene Pogose by her next friend, P.N. Pogose Vs The Delhi and London Banking Co. Ltd.
Calcutta High Court · (1884) ILR (Cal) 951
High Courts07 Jul 1884
Habibullah Vs Queen-Empress
Calcutta High Court · (1884) ILR (Cal) 937
Penal Code, 1860 (IPC) — Section 193, 233, 554
High Courts07 Jul 1884
Mahomed Hossein Vs Inodeen
Calcutta High Court · (1884) ILR (Cal) 946
Burma Courts Act, 1875 — Section 27, 31
High Courts01 Jul 1884
Queen-Empress Vs Sadhee Kasal and Others
Calcutta High Court · (1884) ILR (Cal) 936
Criminal Procedure Code, 1898 (CrPC) — Section 338
High Courts26 Jun 1884
Nobin Chandra Roy Vs Magantara Dassya and Another
Calcutta High Court · (1884) ILR (Cal) 924
Civil Procedure Code, 1908 (CPC) — Section 13, 43
High Courts26 Jun 1884
Queen-Empress Vs Bepin Biswas and Others
Calcutta High Court · (1884) ILR (Cal) 970
Evidence Act, 1872 — Section 157
High Courts26 Jun 1884
Queen-Empress Vs Dhananjoi Chaudhuri and Others
Calcutta High Court · (1884) ILR (Cal) 931
Criminal Procedure Code, 1898 (CrPC) — Section 257
High Courts23 Jun 1884
In Re: British steamship or vessel "Marry Stuart" The "Marry Stuart"
Calcutta High Court · (1884) ILR (Cal) 865