High Courts19 Jun 1884
Fritz Olner Vs Lavezzo
Calcutta High Court · (1884) ILR (Cal) 878
Mofussil Small Cause Court Act, 1865 — Section 8
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,077 of 3,201
High Courts18 Jun 1884
Assanullah Vs Bussarat Ali Chowdhry (Lunatic) by his Guardian Prankristo Dass
Calcutta High Court · (1884) ILR (Cal) 920
High Courts16 Jun 1884
Sutherland Vs Singhee Churn Dutt
Calcutta High Court · (1884) ILR (Cal) 808
Civil Procedure Code, 1908 (CPC) — Section 135
High Courts16 Jun 1884
Hurry Mohan Rai Vs Gonesh Chunder Doss and Others
Calcutta High Court · (1884) ILR (Cal) 823
High Courts11 Jun 1884
Loburi Domini and Others Vs The Assam Railway and Trading Co. Ld. and the Secretary of State for India in Council
Calcutta High Court · (1884) ILR (Cal) 915
Bengal Civil Courts Act, 1871 — Section 25
High Courts10 Jun 1884
Nuddyarchand Shaha and Others Vs Meajan and Another
Calcutta High Court · (1884) ILR (Cal) 820
High Courts10 Jun 1884
Ishan Chunder Roy Vs Ashanoollah Khan
Calcutta High Court · (1884) ILR (Cal) 817
Civil Procedure Code, 1882 — Section 239, 243, 246
High Courts07 Jun 1884
Ram Charan Buhardar and Others Vs Reazuddin and Others
Calcutta High Court · (1884) ILR (Cal) 856
High Courts06 Jun 1884
Saroda Pershad Ganguli and Another Vs Pahali Mahanti and Another
Calcutta High Court · (1884) ILR (Cal) 913
High Courts05 Jun 1884
Ambica Pershad Singh and Others Vs Surdhari Lal
Calcutta High Court · (1884) ILR (Cal) 851
Limitation Act, 1877 — Article 167, 179(4)
High Courts05 Jun 1884
Gossami Sri Sri Gridhariji Maharaj Tickait Vs Purushotum Gossami and Others
Calcutta High Court · (1884) ILR (Cal) 814
Civil Procedure Code, 1882 — Section 575Letters Patent Act, 1865 — Clause 15, Clause 36
High Courts28 May 1884
Gopal Chunder Sircar Vs Adhiraj Aftab Chand Mahatab
Calcutta High Court · (1884) ILR (Cal) 743
Bengal Cess Act, 1880 — Section 56
High Courts23 May 1884
The Oriental Bank Corporation and Another Vs Gobinloll Seal and Others
Calcutta High Court · (1884) ILR (Cal) 713
High Courts20 May 1884
Tej Narain Vs Behary Loll Doss and Others
Calcutta High Court · (1884) ILR (Cal) 764
High Courts18 May 1884
Jugmohun Mahto Vs Luchmeshur Singh
Calcutta High Court · (1884) ILR (Cal) 748
Limitation Act, 1859 — Section 11, 14, 20Limitation Act, 1877 — Section 7
High Courts16 May 1884
Mahomed Gazee Chowdhry Vs Ram Loll Sen and Others
Calcutta High Court · (1884) ILR (Cal) 757
High Courts15 May 1884
Queen-Empress Vs Uzeer
Calcutta High Court · (1884) ILR (Cal) 775
Criminal Procedure Code, 1898 (CrPC) — Section 163Penal Code, 1860 (IPC) — Section 302
High Courts12 May 1884
Juggut Chunder Dutt Vs Rada Nath Dhur
Calcutta High Court · (1884) ILR (Cal) 669
Contract Act, 1872 — Section 253(6), 265
High Courts10 May 1884
Ramey Vs Broughton
Calcutta High Court · (1884) ILR (Cal) 652
Limitation Act, 1963 — Article 151, 12, 4, 5
High Courts09 May 1884
Secretary of State for India in Council Vs Sham Bahadoor and Another
Calcutta High Court · (1884) ILR (Cal) 769
Land Acquisition Act, 1870 — Section 27, 28, 30, 35