High Courts12 Sept 1884
Becharam Dutta Vs Abdul Wahed and Others
Calcutta High Court · (1885) ILR (Cal) 55
Limitation Act, 1877 — Article 179(4)
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,075 of 3,201
High Courts10 Sept 1884
Sotish Chunder Lahiry Vs Nil Comul Lahiry and Others
Calcutta High Court · (1885) ILR (Cal) 45
High Courts05 Sept 1884
Bissesuri Dabeea and Others Vs Baroda Kanta Roy Chowdry and Others
Calcutta High Court · (1884) ILR (Cal) 1076
Specific Relief Act, 1877 — Section 42
High Courts02 Sept 1884
Hafizullah Vs Nani Bibee on her own behalf and on behalf of her minor sons
Calcutta High Court · (1884) ILR (Cal) 1073
High Courts02 Sept 1884
Chotay Lall Vs Mokund Lall and Others
Calcutta High Court · (1884) ILR (Cal) 1061
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts01 Sept 1884
Gowri Koer Vs Audh Koer and Others
Calcutta High Court · (1884) ILR (Cal) 1087
High Courts29 Aug 1884
Lutifunnissa Bibi and Others Vs Nazirun Bibi
Calcutta High Court · (1885) ILR (Cal) 33
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts26 Aug 1884
Koylash Chunder Sen Vs Koylash Chunder Chakrabarti and Mohendro Nath Bose
Calcutta High Court · (1884) ILR (Cal) 1057
High Courts22 Aug 1884
Kharak Chand Pal Vs Tarack Chunder Gupta, Municipal Overseer
Calcutta High Court · (1884) ILR (Cal) 1030
Penal Code, 1860 (IPC) — Section 188
High Courts21 Aug 1884
Queen-Empress Vs Ram Sahai Lall and Another
Calcutta High Court · (1884) ILR (Cal) 1070
High Courts19 Aug 1884
Abbilakh Singh Vs Khub Lall
Calcutta High Court · (1884) ILR (Cal) 1100
Criminal Procedure Code, 1898 (CrPC) — Section 195(c)
High Courts18 Aug 1884
Nobin Krishna Mookerjee Vs Rassick Lall Laha
Calcutta High Court · (1884) ILR (Cal) 1047
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts14 Aug 1884
The Government of Bengal Vs Parmeshur Mullick
Calcutta High Court · (1884) ILR (Cal) 1029
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts08 Aug 1884
Nuddyar Chand Shaha and Others Vs Gobind Chunder Guha
Calcutta High Court · (1884) ILR (Cal) 1092
High Courts08 Aug 1884
Ram Ranjan Chakravarti Vs A.B. Miller, Offg. Receiver of the High Court (in respect of the Estate of Khettermoni Dassee)
Calcutta High Court · (1884) ILR (Cal) 1014
High Courts31 Jul 1884
Jeebunkisto Roy and Another Vs Shib Chunder Das
Calcutta High Court · (1884) ILR (Cal) 1027
High Courts30 Jul 1884
The Queen-Empress Vs Grees Chunder Banerjee
Calcutta High Court · (1884) ILR (Cal) 1024
Criminal Procedure Code, 1898 (CrPC) — Section 289
High Courts30 Jul 1884
Rameshwar Mandal Vs Ram Chand Roy and Another
Calcutta High Court · (1884) ILR (Cal) 1033