High Courts08 Dec 1884
Queen-Empress Vs Jacquiet
Calcutta High Court · (1885) ILR (Cal) 85
Criminal Procedure Code, 1898 (CrPC) — Section 307
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,074 of 3,201
High Courts05 Dec 1884
Uma Churn Mundle and Others Vs Joshein Sheikh and Others
Calcutta High Court · (1885) ILR (Cal) 84
High Courts02 Dec 1884
Rutnessur Biswas Vs Hurish Chunder Bose
Calcutta High Court · (1885) ILR (Cal) 221
High Courts27 Nov 1884
Soorja Koer and Another and Chowrasi Koer Vs Nath Buksh Singh and Another
Calcutta High Court · (1885) ILR (Cal) 102
High Courts25 Nov 1884
Sri Kissen Rai Vs Hafiz Abdul Kurrim
Calcutta High Court · (1885) ILR (Cal) 139
High Courts12 Nov 1884
Chunder Nath Ghose Vs Nundololl Chatterji
Calcutta High Court · (1885) ILR (Cal) 81
Penal Code, 1860 (IPC) — Section 497
High Courts06 Nov 1884
Rajnarain Koonwar Vs Lala Tamoli Raut
Calcutta High Court · (1885) ILR (Cal) 91
High Courts24 Oct 1884
Queen-Empress Vs Ishwar Chandra Sur
Calcutta High Court · (1885) ILR (Cal) 13
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts09 Oct 1884
Hari Mohun Thakur and Another Vs Kissen Sundari and Another
Calcutta High Court · (1885) ILR (Cal) 52
High Courts19 Sept 1884
Ghurbin Bind Vs Queen-Empress
Calcutta High Court · (1884) ILR (Cal) 1097
Criminal Procedure Code, 1898 (CrPC) — Section 512
High Courts18 Sept 1884
In Re: Chandra Sekhar Rai
Calcutta High Court · (1885) ILR (Cal) 77
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts13 Sept 1884
Queen-Empress Vs Shib Chunder Mitter
Calcutta High Court · (1884) ILR (Cal) 1079
High Courts13 Sept 1884
Tripura Sundari and Others Vs Durga Churn Pal and Others
Calcutta High Court · (1885) ILR (Cal) 74
High Courts13 Sept 1884
Nobokishore Sarma Roy on his death his legal representative his son Gobind Chunder Sarma Roy Vs Hari Nath Sarma Roy and Others
Calcutta High Court · (1884) ILR (Cal) 1102
High Courts12 Sept 1884
Joy Prokash Lall and Another Vs Sheo Golam Singh and Others
Calcutta High Court · (1885) ILR (Cal) 37
High Courts12 Sept 1884
Madhub Chandra Mookerji and Another Vs Shama Charan Chatterji
Calcutta High Court · (1885) ILR (Cal) 93