High Courts10 Mar 1885
Mahomed Isuf Meah Vs Saroda Churn Chuckerbutty and Others
Calcutta High Court · (1885) ILR (Cal) 376
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,072 of 3,201
High Courts10 Mar 1885
Geereeballa Dabee and Another Vs Chunder Kant Mookerjee and Others
Calcutta High Court · (1885) ILR (Cal) 213
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts06 Mar 1885
Lalla Bhagun Pershad and Others Vs Holloway
Calcutta High Court · (1885) ILR (Cal) 393
High Courts06 Mar 1885
Marjum Hosein Khan through his Mother and Guardian, Bemeharunnissa Khatoon Vs The Secretary of State for India in Coouncil
Calcutta High Court · (1885) ILR (Cal) 359
High Courts06 Mar 1885
Loke Nath Sarkar and Another Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 349
Penal Code, 1860 (IPC) — Section 148, 71
High Courts06 Mar 1885
Koer Hasmat Rai and Another Vs Sunder Das and Others
Calcutta High Court · (1885) ILR (Cal) 396
High Courts03 Mar 1885
Ramanund Mahton Vs Koylash Mahton
Calcutta High Court · (1885) ILR (Cal) 236
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts02 Mar 1885
Peary Mohn Ghosaul Vs Harran Chunder Gangooly
Calcutta High Court · (1885) ILR (Cal) 261
High Courts26 Feb 1885
Mewar Jugjeet Singh and Another Vs Rameswar Nath Singh
Calcutta High Court · (1885) ILR (Cal) 341
High Courts26 Feb 1885
Gopal Chunder Nath Coondoo and Others Vs Haridas Chini and Another
Calcutta High Court · (1885) ILR (Cal) 343
High Courts24 Feb 1885
Nobin Chunder Kurr Vs Rojomoye Dossee
Calcutta High Court · (1885) ILR (Cal) 264
High Courts24 Feb 1885
Queen-Empress Vs Juggernath
Calcutta High Court · (1885) ILR (Cal) 267
Stamp Act, 1879 — Section 3(17)
High Courts24 Feb 1885
Ambler and Another Vs Pushong and Another
Calcutta High Court · (1885) ILR (Cal) 365
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts23 Feb 1885
Nusserwanjee Vs Pursutum Doss and Others
Calcutta High Court · (1885) ILR (Cal) 298
High Courts19 Feb 1885
Makhan Lal Saha Vs Markan Chora Saha
Calcutta High Court · (1885) ILR (Cal) 271
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts19 Feb 1885
Nundo Lal Bose and Another Vs The Corporation for the Town of Calcutta
Calcutta High Court · (1885) ILR (Cal) 275
Calcutta Municipal Consolidation Act, 1876 — Section 88
High Courts17 Feb 1885
Murari Singh Vs Pryag Singh and Others
Calcutta High Court · (1885) ILR (Cal) 362
High Courts12 Feb 1885
Aghore Nauth Bannerjee Vs The Calcutta Tramways Co. Ltd.
Calcutta High Court · (1885) ILR (Cal) 232
Contract Act, 1872 — Section 28
High Courts11 Feb 1885
Than Singh Vs Chundun Singh and Others
Calcutta High Court · (1885) ILR (Cal) 296