High Courts03 Jun 1885
Nobokrista Mukherji Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1885) ILR (Cal) 632
COURT ARCHIVE
Calcutta High Court judgments
64,019 judgments · page 3,070 of 3,201
High Courts02 Jun 1885
Upendra Lal Mukhopadhya Vs The Collector of Rajshahye and Another
Calcutta High Court · (1885) ILR (Cal) 113
High Courts01 Jun 1885
Punchanund Dass Chowdhry Vs Taramoni Chowdhrain, for self and as guardian of her minor sons Parbati Churn Das and Another
Calcutta High Court · (1885) ILR (Cal) 64
High Courts29 May 1885
Adu Shikdar Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 635
Evidence Act, 1872 — Section 27
High Courts26 May 1885
Rashbehari Mukherji and Another Vs Sakhi Sundari Dasi
Calcutta High Court · (1885) ILR (Cal) 644
High Courts26 May 1885
Queen-Empress Vs Durga Sonar
Calcutta High Court · (1885) ILR (Cal) 580
Criminal Procedure Code, 1898 (CrPC) — Section 337Evidence Act, 1872 — Section 80
High Courts26 May 1885
Manick Chandra Joaddar and Another Vs Kokilmoni Dassia
Calcutta High Court · (1885) ILR (Cal) 792
High Courts22 May 1885
Joydeo Singh Vs Harihar Pershad Singh
Calcutta High Court · (1885) ILR (Cal) 577
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts22 May 1885
Satish Chunder Rai Chowdhuri and Another Vs Thomas and Another
Calcutta High Court · (1885) ILR (Cal) 658
High Courts21 May 1885
Bipro Doss Dey Vs Secretary of State for India in Council
Calcutta High Court · (1885) ILR (Cal) 655
High Courts21 May 1885
Mukta Sundari Dasi and Others Vs Kowsulliah Sundari Dasi and Another
Calcutta High Court · (1885) ILR (Cal) 588
Evidence Act, 1872 — Section 18
High Courts19 May 1885
Goverdhan Sinha and Another Vs The Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 570
Bengal Embankment Act, 1882 — Section 6
High Courts15 May 1885
Gopinath Vs Kuldip Singh and Others
Calcutta High Court · (1885) ILR (Cal) 566
Registration Act, 1877 — Section 82
High Courts13 May 1885
Kali Chandra Singh and Another Vs Rajkishore Bhuddro
Calcutta High Court · (1885) ILR (Cal) 615
High Courts13 May 1885
Matuki Misser Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 619
Criminal Procedure Code, 1898 (CrPC) — Section 45Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 176, 201
High Courts13 May 1885
Shama Churn Chowdhry Vs Drobomoyee Chowdhrain and Others
Calcutta High Court · (1885) ILR (Cal) 246