COURT ARCHIVE
Calcutta High Court judgments
64,019 judgments · page 3,069 of 3,201
High Courts19 Jun 1885
Jakhu Roy Vs Bhalu Roy and Others
Calcutta High Court · (1885) ILR (Cal) 667
Registration Act, 1877 — Section 50
High Courts19 Jun 1885
In Re: The Menglas Tea estate
Calcutta High Court · (1885) ILR (Cal) 383
Stamp Act, 1899 — Article 60
High Courts19 Jun 1885
J.A. Jackson, Manager of the Jokai Assam Tea Company Limited Vs S. Campbell
Calcutta High Court · (1885) ILR (Cal) 41
Companies Act, 1956 — Section 41
High Courts19 Jun 1885
Jatinga Valley Tea Company Limited Vs Chera Tea Company Limited
Calcutta High Court · (1885) ILR (Cal) 45
High Courts18 Jun 1885
Gungaram Ghose Sirdar Vs Kalipodo Ghose
Calcutta High Court · (1885) ILR (Cal) 661
Registration Act, 1877 — Section 50
High Courts18 Jun 1885
Chand Akund Vs Hem Chundra Chowdhari
Calcutta High Court · (1885) ILR (Cal) 115
High Courts17 Jun 1885
Shamanand Dey Vs Bhuban Pari and Others
Calcutta High Court · (1885) ILR (Cal) 699
High Courts16 Jun 1885
Chooramoni Dey and Others Vs Howrah Mills Company, Ld.
Calcutta High Court · (1885) ILR (Cal) 696
High Courts15 Jun 1885
Champa Kalee Koer Vs Tej Protap Singh
Calcutta High Court · (1885) ILR (Cal) 96
High Courts12 Jun 1885
Pramada Dasi Vs Lakhi Narain Mitter and Others
Calcutta High Court · (1885) ILR (Cal) 60
Civil Procedure Code, 1908 (CPC) — Section 43Succession Act, 1865 — Section 172
High Courts11 Jun 1885
Gend Lall Tewari and Another Vs Denonath Ram Tewari and Others
Calcutta High Court · (1885) ILR (Cal) 673
High Courts09 Jun 1885
Shoda Nunda Surma and Another Vs Gonesh Chandra Pal
Calcutta High Court · (1885) ILR (Cal) 138
High Courts09 Jun 1885
Uzir Christian Vs Eli Seba Christian and Another
Calcutta High Court · (1885) ILR (Cal) 651
Divorce Act, 1869 — Section 13English Divorce Act — Section 30
High Courts04 Jun 1885
Halodhar Shaha and Others Vs Harogobind Das Koiburto and Another
Calcutta High Court · (1885) ILR (Cal) 105
High Courts03 Jun 1885
Mathura Das Vs Nathuni Lall Mahta and Another
Calcutta High Court · (1885) ILR (Cal) 731
High Courts03 Jun 1885
Kali Prasanna Rai and Another Vs Dhananjai Ghose
Calcutta High Court · (1885) ILR (Cal) 625