High Courts26 Feb 1886
Gopal Chandra Lahiri Vs Solomon
Calcutta High Court · (1886) ILR (Cal) 62
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,064 of 3,203
High Courts22 Feb 1886
Rudra Prokash Misser Vs Bhola Nath Mukherjee, Manager of the Phulwaria Ward Estate
Calcutta High Court · (1885) ILR (Cal) 612
Majority Act, 1875 — Section 3
High Courts22 Feb 1886
Sahai Nand Vs Mungniram Marwari and Others
Calcutta High Court · (1885) ILR (Cal) 542
Court Fees Act, 1870 — Section 6Majority Act, 1875 — Section 3
High Courts19 Feb 1886
Ram Ratan De Vs Srinath Bhattacharji
Calcutta High Court · (1885) ILR (Cal) 606
High Courts18 Feb 1886
In Re: Haidar Ali
Calcutta High Court · (1885) ILR (Cal) 520
Criminal Procedure Code, 1898 (CrPC) — Section 110, 112
High Courts16 Feb 1886
Azam Bhuyan and Others Vs Faizuddin Ahamed and Another
Calcutta High Court · (1885) ILR (Cal) 594
High Courts16 Feb 1886
Ram Sunder De Vs Rajab Ali and Another
Calcutta High Court · (1885) ILR (Cal) 558
High Courts12 Feb 1886
Gobind Nath Shaha Chowdhuri, Trustee to the Estate of Parshadanga Chowdhuri Vs G.M. Reily
Calcutta High Court · (1886) ILR (Cal) 1
High Courts12 Feb 1886
Dwarka Nath Rai and Others Vs Kali Chunder Rai and Others
Calcutta High Court · (1886) ILR (Cal) 75
High Courts11 Feb 1886
Ahmedullah Vs Moshaullah
Calcutta High Court · (1886) ILR (Cal) 78
Limitation Act, 1963 — Section 5
High Courts11 Feb 1886
Nobin Chandra Khela Vs Judhistir Patra
Calcutta High Court · (1886) ILR (Cal) 73
High Courts11 Feb 1886
Lalla Chedi Lal and Others Vs Ramdhuni Gope and Others
Calcutta High Court · (1886) ILR (Cal) 57
Bengal Civil Courts Act, 1871 — Section 22
High Courts08 Feb 1886
Krishna Dhone Dutt and Others Vs Troilokia Nath Biswas and Others
Calcutta High Court · (1885) ILR (Cal) 539
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Feb 1886
Mathura Nath Kundu, on his death his sons Debendra Nath Kundu and Others Vs O. Steel and Others
Calcutta High Court · (1885) ILR (Cal) 533
Rent Law of Bengal, L.P. Act, 1869 — Section 27
High Courts08 Feb 1886
Chunder Pershad Roy and Others Vs Shuvadra Kumari Shaheba and Others
Calcutta High Court · (1885) ILR (Cal) 622
Bengal Patni Taluks Regulation, 1819 — Section 14(1)
High Courts05 Feb 1886
Rup Lall Dass and Another Vs Debendra Kumar Mandel
Calcutta High Court · (1885) ILR (Cal) 546
High Courts05 Feb 1886
Upendra Nath Dhal Vs Soudamini Dasi
Calcutta High Court · (1885) ILR (Cal) 535
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489
High Courts02 Feb 1886
Empress of India Vs Kaliprosonno Doss and Others
Calcutta High Court · (1887) ILR (Cal) 245
Criminal Procedure Code, 1898 (CrPC) — Section 289, 540