High Courts23 Mar 1886
Hafiz Mahomed Ali Khan and Others Vs Janaki Ballav Sen and Another
Calcutta High Court · (1886) ILR (Cal) 47
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,063 of 3,203
High Courts23 Mar 1886
Harogouri Prosad Vs Udit Narain Singh
Calcutta High Court · (1885) ILR (Cal) 590
Civil Procedure Code, 1882 — Section 582Limitation Act, 1963 — Article 171A, 171B
High Courts23 Mar 1886
Mangniram Marwari Vs Dhowtal Roy and Others
Calcutta High Court · (1885) ILR (Cal) 569
High Courts23 Mar 1886
Brojo Behari Mitter Vs Kedar Nath Mozumdar
Calcutta High Court · (1885) ILR (Cal) 580
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts19 Mar 1886
Kali Kishen Tagore Vs Golam Ali
Calcutta High Court · (1886) ILR (Cal) 3
Specific Relief Act, 1877 — Section 42
High Courts19 Mar 1886
Surendra Keshav Rai and Another Vs Doorga Sundari Dossee
Calcutta High Court · (1885) ILR (Cal) 686
High Courts19 Mar 1886
The Oriental Bank Corporation Vs J.A. Charriol and Others
Calcutta High Court · (1885) ILR (Cal) 642
Civil Procedure Code, 1908 (CPC) — Section 32Limitation Act, 1963 — Article 178
High Courts18 Mar 1886
O. Steel and Co. Vs Ichchamoyi Chowdhrain and Another
Calcutta High Court · (1886) ILR (Cal) 111
High Courts15 Mar 1886
Lal Miah and Another Vs Nazir Khalashi and Others
Calcutta High Court · (1885) ILR (Cal) 696
High Courts13 Mar 1886
Hursook Dass Vs Kishori Mohun Rai and Others
Calcutta High Court · (1885) ILR (Cal) 696a
High Courts12 Mar 1886
Rabbaba Khanum Vs Noorjehan Begum alias Dalim Shahiba and Others
Calcutta High Court · (1886) ILR (Cal) 90
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts11 Mar 1886
Garden Reach Spinning and Manufacturing Co. Ld. Vs Empress of India Cotton Mills Co. Ld.
Calcutta High Court · (1885) ILR (Cal) 551
High Courts11 Mar 1886
Bishtoo Lal Mukhopadaya Vs Tarini Das Bandyopadhya and Another
Calcutta High Court · (1885) ILR (Cal) 609
Limitation Act, 1963 — Article 179
High Courts09 Mar 1886
Nundo Lall Bhuttacharjee and Others Vs Bidhoo Mookhy Debee
Calcutta High Court · (1886) ILR (Cal) 17
High Courts05 Mar 1886
Koni Meah and Others Vs Noor Ali Chowdhuri
Calcutta High Court · (1886) ILR (Cal) 13
High Courts05 Mar 1886
Sitanath Dass Vs Mohesh Chunder Chuckerbati and Another
Calcutta High Court · (1885) ILR (Cal) 627
Evidence Act, 1872 — Section 33
High Courts05 Mar 1886
Shere Ali and Another Vs C.L. Prendergast and Another
Calcutta High Court · (1886) ILR (Cal) 143
Army Act, 1950 — Section 151
High Courts04 Mar 1886
Hurrosundari Dabi Vs Bhojohari Das Manji
Calcutta High Court · (1886) ILR (Cal) 86
General Clauses Act, 1868 — Section 6
High Courts03 Mar 1886
In Re: Mahomed Mahmud Shah, an Insolvent
Calcutta High Court · (1886) ILR (Cal) 66
High Courts27 Feb 1886
J.N. Malchus Vs Broughton and Another
Calcutta High Court · (1886) ILR (Cal) 193