High Courts13 Aug 2026Disposed of
Raneegunj Electric Supply Company Ltd. (In Liqn) Vs Tapan Sil And Anr
Calcutta High Court
Companies Act, 1956-Section 555, Section 481(1), Section 481(2)Companies (Court) Rules, 1959-Rule 282
COURT ARCHIVE
Calcutta High Court judgments
67,745 judgments · page 30 of 3,388
High Courts13 Aug 2026Application allowed and disposed of
Nani Lal Das Vs Sri Sri Sridhar Jew
Calcutta High Court
Code of Civil Procedure-Order XL Rule 1, Rule 3, Section 151, Order XL, Order XL Rule 3
High Courts13 Aug 2026Application disposed of
Jharna Maulik & Ors Vs Khalil Ahmed & Anr.
Calcutta High Court
Hindu Succession Act, 1956-Section 8, Schedule
High Courts13 Aug 2026Writ petition disposed of
Rajendra Nath Mullick & Ors. Vs Kolkata Municipal Corporation & Ors.
Calcutta High Court
High Courts12 Aug 2026Dismissed
M/s. P.P. Industries Private Limited & Anr. Vs The Union of India & Ors.
Calcutta High Court · (2026) 08 CAL CK 2900
Indian Contract Act, 1872-Sections 10, 23, 28Specific Relief Act, 1963-Section 41Constitution of India-Article 19(1)(g), 14
High Courts12 Aug 2026Allowed
Benimadhab Construction Private Limited & Anr. Vs. Reserve Bank Of India & Ors.
Calcutta High Court · (2026) 08 CAL CK 2901
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2)
High Courts12 Aug 2026Dismissed
Natraj Rice Mill Private Limited & Ors. Vs. Bank of India & Ors.
Calcutta High Court · (2026) 08 CAL CK 2902
SARFAESI Act-Section 13(2)
High Courts12 Aug 2026Disposed Of
Narayan Chandra Ghosh Vs. The State Of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2903
DCRB Rules
High Courts12 Aug 2026Disposed of
Cholamandalam MS General Insurance Company Limited Vs Golenur Bibi & Anr.
Calcutta High Court · (2026) 08 CAL CK 2904
Motor Vehicles Act 1988-Section 166, 140
High Courts12 Aug 2026Disposed of
National Insurance Company Ltd. Vs Sima Devi & Ors.
Calcutta High Court · (2026) 08 CAL CK 2905
Motor Vehicles Act 1988-Section 166
High Courts12 Aug 2026Allowed
Adarsh Parasramka & Anr. Vs The State Of West Bengal & Anr.
Calcutta High Court · 2025 INSC 917
Indian Penal Code, 1860-Sections 120B, 420, 406Code of Criminal Procedure, 1973-Section 156(3), 482, 156(1), 155(2)Bharatiya Nyaya Sanhita, 2023-Sections 316, 318
High Courts12 Aug 2026Dismissed
Commissioner Of Central Excise Commissionerate Kolkata IV Vs M/s. Ganges Valley Foods Private Limited
Calcutta High Court · (2026) 08 CAL CK 1125
CENVAT Credit Rules, 2004-Rule 6, 6(2), 6(3), 6(3A), 6(3A)(g), 14, 6(3)(ii), 6(3)(i)Central Excise Tariff Act, 1985Central Excise Act, 1944-Section 35G
High Courts12 Aug 2026Disposed Of
In The Goods Of: Sri Krishna Koiri (Dec) Vs Shankar Prasad Kuswaha And Ors
Calcutta High Court · (2026) 08 CAL CK 1121
Evidence Act-Section 69
High Courts12 Aug 2026Disposed Of
Sri Krishna Koiri (Dec) Vs Shankar Prasad Kuswaha And Ors
Calcutta High Court · (2026) 08 CAL CK 1138
Evidence Act-Section 69
High Courts12 Aug 2026Disposed Of
Sri Krishna Koiri (Dec) Vs Shankar Prasad Kuswaha And Ors
Calcutta High Court · (2026) 08 CAL CK 1100
Evidence Act-Section 69
High Courts12 Aug 2026Disposed Of
Sri Krishna Koiri (Dec) Vs Shankar Prasad Kuswaha And Ors
Calcutta High Court · (2026) 08 CAL CK 1113
Evidence Act-Section 69
High Courts12 Aug 2026Appeal disposed of
In The Goods Of: Sri Krishna Koiri (Dec) Vs Shankar Prasad Kuswaha And Ors
Calcutta High Court
Evidence Act-Section 69
High Courts11 Aug 2026Disposed Of
DTC Projects Private Limited Vs Ambud Buildcon Private Limited & Ors.
Calcutta High Court · (2026) 08 CAL CK 2907
Commercial Courts Act, 2015-Section 2(1)(c)(xii), 2(1)(c)(vii), 9Act of 1996-Section 9
High Courts11 Aug 2026Dismissed
Ashim Mondal Vs. State of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2908
East Kolkata Wetlands (Conservation and Management) Act, 2006-Section 11
High Courts11 Aug 2026Disposed Of
Union Of India & Ors. Vs Moonline Express Cargo Pvt. Ltd.
Calcutta High Court · (2026) 08 CAL CK 2909
Constitution of India-Article 14, 226, 12