High Courts14 Aug 2026Allowed
M/s. Madan Properties Pvt. Ltd. & Anr. Vs Smt. Satyabhama Bagoria & Ors.
Calcutta High Court · (2026) 08 CAL CK 2890
Code of Civil Procedure-Order XXXIX Rule 4, XLIX Rules 1 and 2, XLIX Rule 4
COURT ARCHIVE
Calcutta High Court judgments
67,745 judgments · page 29 of 3,388
High Courts14 Aug 2026Dismissed
Sri Sankar Singha Roy Vs. Sri Bijoy Kumar Singha Roy
Calcutta High Court · (2026) 08 CAL CK 2891
Code of Civil Procedure-Order XLI Rule 11
High Courts14 Aug 2026Disposed Of
Rajib Dasgupta Vs Assistant Commissioner Of Revenue, Barasat Charge, & Ors.
Calcutta High Court · (2026) 08 CAL CK 2892
West Bengal Goods and Services Tax Act-Section 107Central Goods and Services Tax Act, 2017-Section 107
High Courts14 Aug 2026Dismissed
Rahul Dasgupta Vs. The State Of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2893
High Courts14 Aug 2026Dismissed
Kamales Mallik Vs. Octavius Tea And Industries Ltd. (Formerly Known As Octavius Steel And Co. Ltd.) And Ors.
Calcutta High Court · (2026) 08 CAL CK 1130
West Bengal Premises Tenancy Act, 1956-Section 3West Bengal Premises Tenancy Act, 1997-Section 3, 3(c), 45, 1(3)Transfer of Property Act, 1882
High Courts14 Aug 2026Allowed
Climax Syntheties P.Ltd Vs Food Corporation Of India
Calcutta High Court · (2026) 08 CAL CK 1129
Limitation Act, 1963-Section 5CPC-Order IX Rule 9Original Side Rules
High Courts14 Aug 2026Disposed Of
Bhagwatdas Jaiswal Vs Kolkata Municipal Corporation And Ors.
Calcutta High Court · (2026) 08 CAL CK 1128
Kolkata Municipal Corporation Act, 1980-Section 199, 416, 390 to 396, 401, 400(1), 396, 416(5), 416 (1) (d), 416(2), 416(4)(d), 415, 390(2)(d), 390(2)(f)West Bengal Fire Services Act, 1950Kolkata Municipal Act, 1951-Section 385
High Courts14 Aug 2026Disposed Of
Bengal Linn (Industrial Finance) Ltd. (In Liqdn.) Vs Official Liquidator
Calcutta High Court · (2026) 08 CAL CK 1127
Companies Act, 1956-Section 481Companies (Court) Rules, 1959-Rule 281
High Courts13 Aug 2026Disposed Of
Ravi Prakash Singh Vs Commissioner, Commercial Tax & Ors.
Calcutta High Court · (2026) 08 CAL CK 2894
West Bengal Goods and Services Tax Act, 2017-Section 67(2), 2(52), 67, sub-section (6) of Section 67, sub-sections (2) and (3) of Section 67, 74, 132Constitution of India-Article 136
High Courts13 Aug 2026Disposed Of
The Institution Of Engineers (India) Vs Union Of India & Ors.
Calcutta High Court · (2026) 08 CAL CK 2895
Industrial Disputes Act, 1947-sub-section (5) of Section 12, sub-section (2A) of Section 10, Section 10, clause (c), Third Schedule, (4)
High Courts13 Aug 2026Disposed of
Indusind General Ins. Co. Ltd. Vs Purabi Maity & Ors.
Calcutta High Court · (2026) 08 CAL CK 2896
Motor Vehicles Act 1988-Section 166Electricity Act
High Courts13 Aug 2026Dismissed
Srikanta Paul Vs Purshottam Lal Sanganeria (HUF) & Ors.
Calcutta High Court · (2026) 08 CAL CK 2897
West Bengal Premises Tenancy Act, 1997-Section 2(g), 12A, Schedule IV, IV(c)City Civil Courts Act, 1953-Section 3, First Schedule, 5(4)Presidency Small Causes Courts Act, 1882-Section 19
High Courts13 Aug 2026Dismissed
Bapi Haldar Vs. Indian Oil Corporation Limited & Ors.
Calcutta High Court · (2026) 08 CAL CK 2898
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Order XXI
High Courts13 Aug 2026
Mrs. Manmeet Nanda & Anr. Vs Mrs. Vanita Khanna & Anr.
Calcutta High Court · (2026) 08 CAL CK 2899
Transfer of Property Act, 1882-Section 111(a)West Bengal Premises Tenancy Act, 1997Code of Civil Procedure-Order XX Rule 12(c), Rule 12(c)(i) of Order XX, XX Rule 12(c)(i), XXVI Rule 9
High Courts13 Aug 2026Disposed Of
Ganges Gardens Realtors Private Limited Vs Asha Enterprises Private Limited
Calcutta High Court · (2026) 08 CAL CK 1119
High Courts13 Aug 2026Disposed Of
Rakesh Jangid Vs The Kolkata Municipal Corporation And Ors.
Calcutta High Court · (2026) 08 CAL CK 1120
High Courts13 Aug 2026Allowed
Nani Lal Das Vs Sri Sri Sridhar Jew
Calcutta High Court · (2026) 08 CAL CK 1144
Code of Civil Procedure-Order XL Rule 1, Rule 3, Section 151, XL, XL Rule 3
High Courts13 Aug 2026Disposed Of
Raneegunj Electric Supply Company Ltd. (In Liqn) Vs Tapan Sil And Anr
Calcutta High Court · (2026) 08 CAL CK 1143
Companies Act, 1956-Section 481, 555, 481(1), 481(2)Companies (Court) Rules, 1959-Rule 282
High Courts13 Aug 2026Disposed Of
Rajendra Nath Mullick & Ors. Vs Kolkata Municipal Corporation & Ors.
Calcutta High Court · (2026) 08 CAL CK 1142
High Courts13 Aug 2026Disposed Of
Jharna Maulik & Ors Vs Khalil Ahmed & Anr.
Calcutta High Court · (2026) 08 CAL CK 1141
Hindu Succession Act, 1956-Section 8, Schedule