High Courts10 Apr 1905Allowed
Maharajah Sir Rameshwar Singh Bahadur Vs Babu Jibendar Singh, and others
Calcutta High Court · (1905) 04 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,905 of 3,203
High Courts07 Apr 1905
Surendra Narayan Singh and Another Vs Gopi Sundari Dasi and Others
Calcutta High Court · (1905) 04 CAL CK 0013
High Courts06 Apr 1905Dismissed
Raj Kishore Awasti Vs Jadu Nath Basak and Others
Calcutta High Court · (1905) 04 CAL CK 0020
High Courts06 Apr 1905
Krishna Chandra Goldar Vs Mohesh Chandra Saha and Others
Calcutta High Court · (1905) 04 CAL CK 0017
High Courts05 Apr 1905Dismissed
Maharani Dambar Koeri Vs Rai Sham Kissen Das
Calcutta High Court · (1905) 04 CAL CK 0006
High Courts03 Apr 1905Dismissed
Satya Charan Mukherji and Another Vs Madhub Chunder Karmokar and Another
Calcutta High Court · (1905) 04 CAL CK 0010
High Courts31 Mar 1905Allowed
Rash Moni Dassi Vs Soorja Kanta Roy Chowdhuri
Calcutta High Court · (1905) 03 CAL CK 0023
High Courts31 Mar 1905Dismissed
Hara Kumar Pal Chowdhury Vs Shaikh Safatullah and Others
Calcutta High Court · (1905) 03 CAL CK 0018
High Courts31 Mar 1905
Hiatunnessa Bibi and Others Vs Kailash Chandra Saha
Calcutta High Court · 17 Ind. Cas. 224
High Courts30 Mar 1905
Kishori Lal Chatterji and Another Vs The Emperor at the prosecution of Rakhal Maiti
Calcutta High Court · (1905) 03 CAL CK 0019
High Courts28 Mar 1905
Baburam Rai and others Vs The Emperor
Calcutta High Court · (1905) 03 CAL CK 0020
High Courts28 Mar 1905
Nundal Laul Mukherjee and Another Vs Kymuddin Sardar and Another
Calcutta High Court · (1905) 03 CAL CK 0013
High Courts23 Mar 1905Dismissed
Ramjoy Nath Sarcar Vs Shambhu Nath Shaha and Others
Calcutta High Court · (1905) 03 CAL CK 0028
High Courts23 Mar 1905Dismissed
Sheikh Murullah Vs Sheikh Burullah
Calcutta High Court · (1905) 03 CAL CK 0001
High Courts22 Mar 1905
Guru Prasanna Lahiri and others Vs Jotindra Mohan Lahiri and others
Calcutta High Court · (1905) 03 CAL CK 0005
High Courts14 Mar 1905
Akhileshwar Singh Roy Vs The Emperor
Calcutta High Court · (1905) 03 CAL CK 0022