COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,903 of 3,203
High Courts05 Jun 1905
Barpa Chandra Dey and Others Vs Janmejoy Dutt and Others
Calcutta High Court · (1905) 06 CAL CK 0026
High Courts02 Jun 1905
Dwarka Nath Chowdhury and others Vs Bungshi Chandra Saha and Another
Calcutta High Court · (1905) 06 CAL CK 0020
High Courts01 Jun 1905Dismissed
Bhagabati Barmanya and Another Vs Kali Charan Singh and Another
Calcutta High Court · (1905) 06 CAL CK 0015
High Courts01 Jun 1905
Khoda Box Sheikh Vs Backaya Meendars
Calcutta High Court · (1905) 06 CAL CK 0002
High Courts31 May 1905
Ambika Charan Dutt and Others Vs Srimoti Mukto Kisori and Others
Calcutta High Court · (1905) 05 CAL CK 0016
High Courts30 May 1905Allowed
Sundari Letani Vs Petambari Letani
Calcutta High Court · (1905) 05 CAL CK 0005
High Courts29 May 1905Dismissed
Gopal Sahu and others Vs Brij Kishore Pershad and others
Calcutta High Court · (1905) 05 CAL CK 0011
High Courts25 May 1905Dismissed
Parsasth Nath Tewari Vs Dhanai Ojha and Dewkinundan Misser
Calcutta High Court · (1905) 05 CAL CK 0004
High Courts22 May 1905Dismissed
Durga Pershad and Others Vs Dukhi Roy
Calcutta High Court · (1905) 05 CAL CK 0017
High Courts22 May 1905Dismissed
Harek Chand Babu and other Vs Bejoy Chand Mahatab, Maharaja of Burdwan and other
Calcutta High Court · (1905) 05 CAL CK 0008
High Courts20 May 1905
Kali Mondul and others Vs Ramsarbeswar Chakrabutty
Calcutta High Court · (1905) 05 CAL CK 0010
High Courts19 May 1905
Purna Chandra Laha and Another Vs Soudamini Baisnabi and Others
Calcutta High Court · 48 Ind. Cas. 335
High Courts17 May 1905Allowed
Sheikh Mohammed Aga and Another Vs Jadunandan Jha and Others
Calcutta High Court · (1905) 05 CAL CK 0020
High Courts16 May 1905Dismissed
Mahammad Kaem Vs Naffar Chandra Pal Chowdry
Calcutta High Court · (1905) 05 CAL CK 0012
High Courts15 May 1905
Tadhin Proshad Singh Vs Sardar Coomar Narayan Singh
Calcutta High Court · (1905) 05 CAL CK 0014
High Courts12 May 1905
Ram Sarup Benia and another Vs The Emperor
Calcutta High Court · (1905) 05 CAL CK 0015