High Courts12 May 1905
In the goods of Gouri Prosad Kundu, Hemanta Kumari Vs Banku Behari Sikdar
Calcutta High Court · (1905) 05 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,904 of 3,203
High Courts10 May 1905
Srikanta Nath Shaha and Others Vs The Emperor
Calcutta High Court · (1905) 05 CAL CK 0002
High Courts09 May 1905Dismissed
Ashok Bbuiyan and others Vs Karim Bepari
Calcutta High Court · (1905) 05 CAL CK 0019
High Courts05 May 1905
Bepin Behari Mitter and others Vs Lala Bhagwat Sahai and others
Calcutta High Court · (1905) 05 CAL CK 0009
High Courts02 May 1905
Monmotho Nath Dutt Vs The Chairman of the Commissioners of the Cossipore-Chitpore Municipality
Calcutta High Court · (1905) 05 CAL CK 0003
High Courts28 Apr 1905Allowed
Bideshar Jha and another Vs Srikishen Jha and others
Calcutta High Court · (1905) 04 CAL CK 0011
High Courts28 Apr 1905Dismissed
Ramdhari Singh and Another Vs M.H. Mackenzie
Calcutta High Court · (1905) 04 CAL CK 0008
High Courts27 Apr 1905Dismissed
Nabin Chand Naskar Vs Raj Coomar Sarkar
Calcutta High Court · (1905) 04 CAL CK 0019
High Courts27 Apr 1905Allowed
Srimati Moni and Others Vs Kalachand Gharami and others
Calcutta High Court · (1905) 04 CAL CK 0016
High Courts27 Apr 1905Dismissed
Jug Deo Singh and others Vs Kazi Sayed Mahomed Afzal
Calcutta High Court · (1905) 04 CAL CK 0012
High Courts26 Apr 1905Dismissed
Sheikh Amir Ali Vs Syed Wazir Hyder and Another
Calcutta High Court · (1905) 04 CAL CK 0002
High Courts19 Apr 1905
Ajab Lal Khirher and others Vs The Emperor, at the prosecution of Jogeswar Roy
Calcutta High Court · (1905) 04 CAL CK 0021
High Courts19 Apr 1905
Bidyaamoyee, Debya Chowdhrani Vs Maharaja Surya Kant Acharya Bahadur and others
Calcutta High Court · (1905) 04 CAL CK 0001
High Courts18 Apr 1905
Harihar Ojha Vs Dasarathi Misra
Calcutta High Court · (1906) ILR (Cal) 257
Limitation Act, 1963 — Article 141
High Courts18 Apr 1905
Raja Gour Chandra Gajapati Narayan Deb Vs Raja Makunda Deb and Others
Calcutta High Court · (1905) 04 CAL CK 0004
High Courts18 Apr 1905Dismissed
Harihar Lal Vs Gunendar Pershad
Calcutta High Court · (1905) 04 CAL CK 0003
High Courts12 Apr 1905Dismissed
J.C. Galstaun Vs Dunia Lal Seal
Calcutta High Court · (1905) 04 CAL CK 0018
High Courts12 Apr 1905Dismissed
Pran Nath Sarkar Vs Jadu Nath Saha
Calcutta High Court · (1905) 04 CAL CK 0015
High Courts12 Apr 1905Dismissed
Sri Maharani Beni Pershad Koeri Vs Ramdahin Pandey and Others
Calcutta High Court · (1905) 04 CAL CK 0007