High Courts16 Jan 1911
Mahadeo Lal Vs Dinkar Prasad and Others
Calcutta High Court · 9 Ind. Cas. 194
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,800 of 3,203
High Courts16 Jan 1911
In Re: Bajrangi Shahai, A Mukhtia
Calcutta High Court · 9 Ind. Cas. 225
Criminal Procedure Code, 1898 (CrPC) — Section 195Legal Practitioners Act, 1879 — Section 14
High Courts13 Jan 1911
Nathu Khan Vs Musammat Sewak Koeri and Another
Calcutta High Court · 9 Ind. Cas. 161
Contract Act, 1872 — Section 65
High Courts13 Jan 1911
J.J. Maokay and Others Vs R.H. Cave and Another
Calcutta High Court · 9 Ind. Cas. 137
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts13 Jan 1911
Bissonath Rai Vs Kamaleshwari Prasad Singh
Calcutta High Court · 9 Ind. Cas. 135
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts13 Jan 1911
Rajiba Gauntia Vs Baji Kahar and Another
Calcutta High Court · 9 Ind. Cas. 113
Central Provinces Land Revenue Act, 1881 — Section 4A
High Courts13 Jan 1911
Kumud Nath Roy Chaudhry Vs Rai Jatindra Nath Chaudhry
Calcutta High Court · 9 Ind. Cas. 189
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 9, Order 9 Rule 13Limitation Act, 1963 — Article 164
High Courts13 Jan 1911
Kumud Nath Roy Chowdhury Vs Jotindra Nath Chowdhury
Calcutta High Court · (1911) ILR (Cal) 394
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts13 Jan 1911
Lachmi Narain Marwari Vs Sukhraj Rai
Calcutta High Court · 9 Ind. Cas. 181
Bengal Tenancy Act, 1885 — Section 103(B)(3)
High Courts11 Jan 1911
In Re: M. Fazlar Rahaman, Muktear
Calcutta High Court · 9 Ind. Cas. 247
Legal Practitioners Act, 1879 — Section 14
High Courts09 Jan 1911
Raghunath Singh Vs Abdhut Singh
Calcutta High Court · (1911) ILR (Cal) 391 : 9 Ind. Cas. 202
Central Provinces Land Revenue Act, 1881 — Section 136H, 22(b)
High Courts06 Jan 1911
Munshi Mahomed Ali Mia Vs Srimati Kiberia Khatun
Calcutta High Court · 9 Ind. Cas. 66
High Courts06 Jan 1911
Surendra Nath Roy and Others Vs Krishna Sakhi Dasi and Others
Calcutta High Court · 9 Ind. Cas. 110
Evidence Act, 1872 — Section 115
High Courts06 Jan 1911
Bhabhikan Singh and Others Vs Babu Chakradhar Pershad Singh and Another
Calcutta High Court · 9 Ind. Cas. 227
High Courts06 Jan 1911
Bechu Ram Vs The Chairman Chapra Municipality
Calcutta High Court · (1911) 01 CAL CK 0030
High Courts05 Jan 1911
Jatra Mohan Bysack and Others Vs Akhil Chandra Bysack
Calcutta High Court · 9 Ind. Cas. 261
High Courts05 Jan 1911
Dwarka Nath Sen and Others Vs Mohima Charan Mandal and Others
Calcutta High Court · 9 Ind. Cas. 121
High Courts05 Jan 1911
Ram Newaz Acharjee Vs Shashi Bushan Misser and Others
Calcutta High Court · 9 Ind. Cas. 119
High Courts04 Jan 1911
Baikunta Nath Chuckerbutty and Others Vs Hara Lal Pal Chowdhury and Others
Calcutta High Court · 9 Ind. Cas. 116