High Courts09 Dec 1910
Abdool Rackman Mia Vs Safar Ali
Calcutta High Court · 9 Ind. Cas. 262
Criminal Procedure Code, 1898 (CrPC) — Section 133
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,802 of 3,203
High Courts08 Dec 1910
Haru Tanti Vs Satish Roy
Calcutta High Court · (1911) ILR (Cal) 302
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts08 Dec 1910
Bajrangi Gope Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 304
Criminal Procedure Code, 1898 (CrPC) — Section 165, 94
High Courts08 Dec 1910
Haru Tanti Vs Satish Roy and Another
Calcutta High Court · 9 Ind. Cas. 45
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts08 Dec 1910
Bajrangi Gope and Others Vs Emperor
Calcutta High Court · 9 Ind. Cas. 64
Criminal Procedure Code, 1898 (CrPC) — Section 165
High Courts07 Dec 1910
Altap Ali Vs Sheikh Mohatap
Calcutta High Court · 9 Ind. Cas. 4
Bengal Tenancy Act, 1885 — Section 106
High Courts06 Dec 1910
Srimati Kamini Debi Vs Khettra Mohan Ganguli
Calcutta High Court · (1910) 12 CAL CK 0029
High Courts06 Dec 1910
The Emperor Vs Noni Gopal Gupta and others
Calcutta High Court · (1910) 12 CAL CK 0024
High Courts05 Dec 1910
Naloo Patra Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 368
Land Registration Act, 1876 — Section 53, 88Penal Code, 1860 (IPC) — Section 191, 193
High Courts02 Dec 1910
Kalananda Singh and others Vs Rameshwar Singh and others
Calcutta High Court · (1910) 12 CAL CK 0023
High Courts01 Dec 1910
Emperor Vs Lalit Mohan Chakravarty and 46 others. (Howrah Gang Case)
Calcutta High Court · (1910) 12 CAL CK 0019
High Courts30 Nov 1910
Raja Ranjit Singh Bahadur Vs Moharaj Bahadur Singh and Others
Calcutta High Court · 9 Ind. Cas. 47
Bengal Patni Taluks Regulation, 1819 — Section 5
High Courts30 Nov 1910
Dina Nath Das and Others Vs Ganesh Chandra Saha and Others
Calcutta High Court · 9 Ind. Cas. 2
High Courts30 Nov 1910
Raimala Biprajugi Vs Shiba Sundari Chowdhuri
Calcutta High Court · 16 Ind. Cas. 351
High Courts30 Nov 1910Dismissed
Sheikh Kubir Munshi Vs Baikunta Chandra Shaha and Others
Calcutta High Court · (1910) 11 CAL CK 0001
High Courts28 Nov 1910Dismissed
Ram Saran Singh Vs Khakhan Singh and others
Calcutta High Court · (1910) 11 CAL CK 0009
High Courts28 Nov 1910Dismissed
Ekabbar Sheikh and another Vs Hara Bewa and another
Calcutta High Court · (1910) 11 CAL CK 0005
High Courts24 Nov 1910
Abdul Sobhan Vs Monab Ali and Others
Calcutta High Court · 14 Ind. Cas. 453
Bengal Tenancy Act, 1885 — Section 174, 174(1)
High Courts22 Nov 1910
Hossainara Begam Vs Rahimannessa Begam
Calcutta High Court · (1911) ILR (Cal) 342
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 1Limitation Act, 1963 — Section 22
High Courts22 Nov 1910
In Re: Abiruddin Ahmed
Calcutta High Court · (1911) ILR (Cal) 309
Legal Practitioners Act, 1879 — Section 12