High Courts05 Sept 1910
Gur Pershad Singh Vs Dhani Rai
Calcutta High Court · (1911) ILR (Cal) 182
Succession Certificate Act, 1889 — Section 4
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,804 of 3,203
High Courts05 Sept 1910
Kumar Gur Pershad Singh Vs Dhori Rai
Calcutta High Court · 7 Ind. Cas. 806
Succession Certificate Act, 1889 — Section 4
High Courts05 Sept 1910Dismissed
Digamber Das Vs Srimati Nishibala Debi
Calcutta High Court · (1910) 09 CAL CK 0003
High Courts05 Sept 1910Allowed
Nepen Bala Debi Vs Siti Kanta Banerjee
Calcutta High Court · (1910) 09 CAL CK 0002
High Courts02 Sept 1910Dismissed
Jabedanessa Bibi Vs Nazibal Islam Molla
Calcutta High Court · (1910) 09 CAL CK 0022
High Courts02 Sept 1910
Joytara Vs Ram Krishna Seal
Calcutta High Court · 7 Ind. Cas. 769
Bengal Tenancy Act, 1885 — Section 173(3)Limitation Act, 1963 — Section 18
High Courts02 Sept 1910
Kashi Kinkar Sen Vs Satyendra Nath Bhadro and Others
Calcutta High Court · 7 Ind. Cas. 840
Bengal Tenancy Act, 1885 — Section 88Contract Act, 1872 — Section 43
High Courts02 Sept 1910
Jagadish Chandra Sanyal and Others Vs Lal Mohan Poddar and Others
Calcutta High Court · 7 Ind. Cas. 864
Transfer of Property Act, 1882 — Section 107, 117
High Courts01 Sept 1910
Nobin Das Vs Kailash Chandra Dey
Calcutta High Court · 7 Ind. Cas. 924
Specific Relief Act, 1877 — Section 9
High Courts01 Sept 1910
Maharaj Protap Udai Narain Shahu Deo Vs Thakur Madan Mohan Nath Shahu
Calcutta High Court · 7 Ind. Cas. 787
Chota Nagpur Encumbered Estates Act, 1876 — Section 3
High Courts01 Sept 1910
Pratap Udainath Shah Deo Vs Madan Mohan Nath Sabi
Calcutta High Court · (1911) ILR (Cal) 288
Chota Nagpur Encumbered Estates Act, 1876 — Section 12, 3Chota Nagpur Encumbered Estates Amendment Act, 1909 — Section 4
High Courts31 Aug 1910Dismissed
Banku Behari Dey and others Vs Harendra Nath Mukerjee
Calcutta High Court · (1910) 08 CAL CK 0051
High Courts30 Aug 1910
Mohendra Narain Chuckerbutty Vs Shashi Bhushan Chatterjee and Others
Calcutta High Court · 7 Ind. Cas. 764
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts30 Aug 1910
Emperor Vs Abani Bhushan Chuckerbutty
Calcutta High Court · (1911) ILR (Cal) 169
Evidence Act, 1872 — Section 10, 30Penal Code, 1860 (IPC) — Section 121A
High Courts29 Aug 1910
Khettramoni Dasi Vs Dhirendra Nath Roy and Others
Calcutta High Court · 7 Ind. Cas. 805
Probate and Administration Act, 1881 — Section 98
High Courts29 Aug 1910
Nanda Lal Chowdhuri Vs Kala Chand Chowdhuri
Calcutta High Court · (1910) 08 CAL CK 0005
High Courts26 Aug 1910
Kali Prasanna Bose Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 156
Criminal Procedure Code, 1898 (CrPC) — Section 110(e), 110(f)
High Courts26 Aug 1910
H.P. Sandyal Vs Bhaba Sundari Debi
Calcutta High Court · 7 Ind. Cas. 803
Evidence Act, 1872 — Section 132