High Courts02 Feb 1911
Peary Mohun Das Vs Donald Weston and Others
Calcutta High Court · 9 Ind. Cas. 509
Evidence Act, 1872 — Section 150
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,798 of 3,203
High Courts01 Feb 1911
Girish Chandra Biswas Vs Indra Kumar Kaibarta
Calcutta High Court · 9 Ind. Cas. 360a
Bengal Tenancy Act, 1885 — Section 104(2)
High Courts01 Feb 1911
Goloke Chandra Roy Vs Shafar Ali and Others
Calcutta High Court · 9 Ind. Cas. 363
High Courts01 Feb 1911
Shib Chandra Mookerjee Vs Krishna Chandra Basu and Others
Calcutta High Court · 9 Ind. Cas. 576
High Courts31 Jan 1911
Kali Kumar Bidyaratna Vs Srimati Misri Jan and Others
Calcutta High Court · 9 Ind. Cas. 307
High Courts31 Jan 1911
Promodini Chowdhurani Vs Banga Chandra Datta
Calcutta High Court · 9 Ind. Cas. 306
High Courts31 Jan 1911
Arnold Vs Arnold
Calcutta High Court · (1911) ILR (Cal) 907 : 13 Ind. Cas. 491
High Courts31 Jan 1911
Basanta Coomar Goswami Vs Kumudini Dasee
Calcutta High Court · (1911) ILR (Cal) 428
High Courts30 Jan 1911
Malik Fazlar Rahaman Vs Jawahir Singh and Others
Calcutta High Court · 9 Ind. Cas. 383
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts30 Jan 1911
Johan Smidt Vs Ram Prasad
Calcutta High Court · (1911) ILR (Cal) 425
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts30 Jan 1911
Debilal and Another Vs Dhajadhari Goshami
Calcutta High Court · 9 Ind. Cas. 577
Penal Code, 1860 (IPC) — Section 466, 467, 471
High Courts30 Jan 1911
Surendra Nath Roy Chowdhury and Others Vs Girija Nath Roy Choudhury and Others
Calcutta High Court · 15 Ind. Cas. 910
Court Fees Act, 1870 — Section 13
High Courts27 Jan 1911
Kanta Neya and Another Vs Emperor
Calcutta High Court · 9 Ind. Cas. 455
Penal Code, 1860 (IPC) — Section 147
High Courts27 Jan 1911
In Re: Akhoy Narain Maiti, A Muktiar
Calcutta High Court · 9 Ind. Cas. 362
Legal Practitioners Act, 1879 — Section 13
High Courts27 Jan 1911
Parma Singh and Others Vs Emperor
Calcutta High Court · 9 Ind. Cas. 586
Penal Code, 1860 (IPC) — Section 144, 95
High Courts27 Jan 1911
Bepin Behari Mitter and Others Vs Tinkowri Pathak
Calcutta High Court · 9 Ind. Cas. 374
High Courts27 Jan 1911
Khetra Nath Ghatack Vs Paru Beuri and Others
Calcutta High Court · 9 Ind. Cas. 478
Chotanagpur Tenancy Act, 1908 — Section 139Specific Relief Act, 1877 — Section 9
High Courts26 Jan 1911
Baikanta Nath Goswami Vs Sita Nath Goswami
Calcutta High Court · (1911) ILR (Cal) 421
Civil Procedure Code, 1882 — Section 623
High Courts26 Jan 1911
Sita Nath Goswami and Another Vs Baikuntha Nath Goswami and Another
Calcutta High Court · 9 Ind. Cas. 296