High Courts24 Jan 1911
Raj Kumar Sen Vs Annoda Charan Sen
Calcutta High Court · 9 Ind. Cas. 246
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Article 6
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,799 of 3,203
High Courts24 Jan 1911
Surendra Nath Dutt Vs Kumar Manmotha Nath Mitter
Calcutta High Court · 9 Ind. Cas. 382
High Courts24 Jan 1911
Abdul Karim and Another Vs Fayez Buksh and Others
Calcutta High Court · 9 Ind. Cas. 224
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts24 Jan 1911
Abdul Razak Vs Basiruddin Ahmed
Calcutta High Court · 14 Ind. Cas. 980
Provincial Insolvency Act, 1920 — Section 6(2)
High Courts23 Jan 1911
Edward Thornton Vs Emperor
Calcutta High Court · 9 Ind. Cas. 480
Evidence Act, 1872 — Section 114
High Courts23 Jan 1911
Ahed Khund Kar and Others Vs Mohendra Lal Dey and Others
Calcutta High Court · 9 Ind. Cas. 320
High Courts23 Jan 1911
Thornton Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 415
Evidence Act, 1872 — Section 114
High Courts23 Jan 1911
Baikuntha Nath Sen Vs Bidhu Bhushan Jash and Another
Calcutta High Court · 9 Ind. Cas. 322
Village Chaukidari Act, 1870 — Section 61
High Courts20 Jan 1911
Lal Behary Singh Vs Emperor
Calcutta High Court · 9 Ind. Cas. 361
Penal Code, 1860 (IPC) — Section 420
High Courts20 Jan 1911
Rama Nath Pandit Vs Emperor
Calcutta High Court · 9 Ind. Cas. 360
Bengal Embankment Act, 1882 — Section 76(b)
High Courts20 Jan 1911
Ramnath Pandit Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 413
Bengal Embankment Act, 1882 — Section 76(a)
High Courts20 Jan 1911
Raj Chandra Chakravarti and Another Vs Hara Kishore Chakravarti
Calcutta High Court · 9 Ind. Cas. 564
Criminal Procedure Code, 1898 (CrPC) — Section 96
High Courts20 Jan 1911
Sham Chandra Dafadar and Another Vs Godadhar Mandal and Others
Calcutta High Court · 9 Ind. Cas. 377
Limitation Act, 1963 — Article 44
High Courts20 Jan 1911
Ram Nath Singh and Others Vs Raja Kamleshwar Prasad Singh
Calcutta High Court · 9 Ind. Cas. 323
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts18 Jan 1911
Baisnab Charan Manjhi and Others Vs Gati Nath Munshi and Others
Calcutta High Court · 13 Ind. Cas. 830
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts17 Jan 1911
Jinnat Ali Vs Fateh Ali Mobbar Chowdhury and Others
Calcutta High Court · 9 Ind. Cas. 219
Contract Act, 1872 — Section 43(2)
High Courts17 Jan 1911
Chhatardhari Lal Vs Babu Biranchi Lal and Others
Calcutta High Court · 9 Ind. Cas. 248
Bengal Tenancy Act, 1885 — Section 161Transfer of Property Act, 1882 — Section 73
High Courts16 Jan 1911
Chandra Kumar Singh Roy Vs Kali Prosad Chuckerbutty
Calcutta High Court · 9 Ind. Cas. 223
High Courts16 Jan 1911
Bechu Ram Vs Chairman of Chapra Municipality
Calcutta High Court · 9 Ind. Cas. 218
Bengal Municipal Act, 1884 — Section 321