High Courts19 Jun 1930
Baidyanath Sein Vs Rajendranath Sein and Others
Calcutta High Court · AIR 1930 Cal 803
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,352 of 3,204
High Courts19 Jun 1930
Baidyanath Sein Vs Rajendra Nath Sein and Others
Calcutta High Court · 129 Ind. Cas. 879
High Courts17 Jun 1930
Abdul Sobhan Khan Vs Samasuddin Ahmed and Others
Calcutta High Court · AIR 1931 Cal 336
High Courts16 Jun 1930
Ashutosh Basu Vs Sudhangshubhushan Mukherji
Calcutta High Court · AIR 1931 Cal 688
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 34 Rule 5(2)
High Courts16 Jun 1930
Barisal Rindan Samiti Vs Sital Chandra Mukhopadhya and Another
Calcutta High Court · AIR 1930 Cal 630 : 129 Ind. Cas. 407
Stamp Act, 1899 — Section 23, 60
High Courts16 Jun 1930
Sadafal Kanu Vs Sodari Hajam
Calcutta High Court · AIR 1931 Cal 496
Succession Act, 1925 — Section 283
High Courts13 Jun 1930
Sm. Manorama Dasi and Another Vs Dhirendra Nath Busu and Others
Calcutta High Court · AIR 1931 Cal 329
High Courts13 Jun 1930
Nagendra Nath Bose Vs Mon Mohan Singha Roy and Others
Calcutta High Court · AIR 1931 Cal 100 : 129 Ind. Cas. 849
Bengal Tenancy Act, 1885 — Section 174
High Courts12 Jun 1930
F.A. Shihan and Others Vs Abdul Alim Abed and Others
Calcutta High Court · AIR 1930 Cal 787
Specific Relief Act, 1877 — Section 42
High Courts12 Jun 1930
Girish Chandra Dutt and Others Vs Girish Chandra Mali and Another
Calcutta High Court · AIR 1932 Cal 6
Bengal Tenancy Act, 1885 — Section 102, 49, 66Court Fees Act, 1870 — Section 7(11)
High Courts11 Jun 1930
Afiruddin and Others Vs Joy Chandra Naha and Others
Calcutta High Court · AIR 1930 Cal 703 : 129 Ind. Cas. 108
Transfer of Property Act, 1882 — Section 68
High Courts11 Jun 1930
Nafar Chandra Pal Choudhury Vs Bhiku Sheikh and Others
Calcutta High Court · AIR 1931 Cal 550
Bengal Tenancy Act, 1885 — Section 115C, 180A
High Courts07 Jun 1930
Commercial Union Assurance Co. Vs Binjraj Johurmull and Others
Calcutta High Court · AIR 1931 Cal 285
High Courts05 Jun 1930
Rafatulla Pramanik Vs Rajek Sardar and Another
Calcutta High Court · AIR 1930 Cal 646
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 379
High Courts04 Jun 1930
Benode Lal Chakravarty and Others Vs Secy. of State
Calcutta High Court · AIR 1931 Cal 239
Evidence Act, 1872 — Section 11, 40, 43
High Courts30 May 1930
Balaramdas Dakna Vs Umesh Mandal
Calcutta High Court · AIR 1931 Cal 517
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 144(2)
High Courts30 May 1930
Kishorimohan Pramanik Vs Krishnabihari Basak
Calcutta High Court · AIR 1931 Cal 527
Criminal Procedure Code, 1898 (CrPC) — Section 139A, 540
High Courts30 May 1930
Official Trustee of Bengal Vs G.A. Arratoon
Calcutta High Court · AIR 1931 Cal 518