High Courts29 May 1930
E.I. Ry. Co. Vs Saniram Jitmal
Calcutta High Court · AIR 1931 Cal 306
Railways Act, 1890 — Section 140, 77
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,353 of 3,204
High Courts29 May 1930
Superintendent and Remembrancer of Legal Affairs Vs Khagendra Nath Das Gupta
Calcutta High Court · AIR 1930 Cal 759 : 129 Ind. Cas. 366
Penal Code, 1860 (IPC) — Section 124A
High Courts26 May 1930
Tara Kinkar Chanda and Another Vs Rasik Chandra Mahajan and Another
Calcutta High Court · AIR 1930 Cal 799 : 129 Ind. Cas. 186
Penal Code, 1860 (IPC) — Section 379
High Courts26 May 1930
Kalu Mian Vs Emperor
Calcutta High Court · AIR 1931 Cal 357
Criminal Procedure Code, 1898 (CrPC) — Section 234, 537Penal Code, 1860 (IPC) — Section 406
High Courts23 May 1930
Ran Mamud Sarkar and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 6 : 129 Ind. Cas. 353
Penal Code, 1860 (IPC) — Section 147, 148
High Courts23 May 1930
Ramprasad Chimanlal Vs Hazarimull Lalchand
Calcutta High Court · AIR 1931 Cal 458
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(e), Order 7 Rule 1(f)
High Courts22 May 1930
Surendra Kumar Sen Chaudhury and Others Vs Chandratara Nath and Others
Calcutta High Court · AIR 1931 Cal 135
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 May 1930
Meher Sardar and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 577a
Forest Act, 1927 — Section 59
High Courts21 May 1930
Cherag Ali Sarkar and Another Vs Nawab Khaje Habibulla and Others
Calcutta High Court · AIR 1931 Cal 782
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts20 May 1930
Rajendra Nath Chandra and Another Vs Dinu Prodhan and Others
Calcutta High Court · AIR 1930 Cal 738
Transfer of Property Act, 1882 — Section 60, 62
High Courts20 May 1930
Satish Chandra Sen Vs Krishna Kumar Das and Others
Calcutta High Court · AIR 1931 Cal 2
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts19 May 1930
Rash Behary Ray and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 639 : 129 Ind. Cas. 111
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, 115
High Courts19 May 1930
Mahomed Boyetulla Vs Emperor
Calcutta High Court · AIR 1931 Cal 3
Bengal Excise Act, 1909 — Section 46Penal Code, 1860 (IPC) — Section 109
High Courts16 May 1930
Satis Chandra Mallik and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 705 : 129 Ind. Cas. 110
Criminal Procedure Code, 1898 (CrPC) — Section 145, 476
High Courts16 May 1930
Haridas Premji Vs Commissioner of Income Tax
Calcutta High Court · AIR 1932 Cal 409
Income Tax Act, 1961 — Section 2(14)
High Courts16 May 1930
Tura Sardar Vs Emperor
Calcutta High Court · AIR 1930 Cal 710 : 129 Ind. Cas. 101
Penal Code, 1860 (IPC) — Section 109
High Courts16 May 1930
Chairman of Municipal Commissioners of Dacca Vs Mt. Hemangini Dasya and Another
Calcutta High Court · AIR 1931 Cal 129
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts16 May 1930
Raghunathdas Sewlal Vs Commissioner of Income Tax, Bengal Referring Officer
Calcutta High Court · AIR 1932 Cal 411
Income Tax Act, 1961 — Section 66(3)
High Courts16 May 1930
Prafulla Chandra Kharghoria Vs Emperor
Calcutta High Court · AIR 1931 Cal 8 : 129 Ind. Cas. 356
Criminal Procedure Code, 1898 (CrPC) — Section 234
High Courts15 May 1930
Emperor Vs Yar Muhammad
Calcutta High Court · AIR 1931 Cal 448
Penal Code, 1860 (IPC) — Section 189, 189, 442, 99