High Courts09 Jul 1930
Shaikh Nabab Ali and Others Vs Emperor
Calcutta High Court · 129 Ind. Cas. 99
Penal Code, 1860 (IPC) — Section 221, 342, 388
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,351 of 3,204
High Courts09 Jul 1930
Nababali and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 708
Penal Code, 1860 (IPC) — Section 221, 342, 388
High Courts07 Jul 1930
Haripada Maity Vs Annada Prosad Haldar and Others
Calcutta High Court · AIR 1930 Cal 750 : 129 Ind. Cas. 97
Evidence Act, 1872 — Section 68
High Courts07 Jul 1930
Jitendra Nath Roy Vs Abdul Hakim
Calcutta High Court · AIR 1931 Cal 248
Bengal Tenancy Act, 1885 — Section 167
High Courts03 Jul 1930
Debendra Nath Sadhukhan and Others Vs Radhakissen Chamaria and Another
Calcutta High Court · AIR 1931 Cal 520
High Courts02 Jul 1930
Cyril C. Baker Vs Emperor
Calcutta High Court · AIR 1930 Cal 668 : 129 Ind. Cas. 184
Opium Act, 1878 — Section 9
High Courts30 Jun 1930
Samaresh Chakravarti and Another Vs Jalpaiguri Banking and Trading Corporation Ltd.
Calcutta High Court · AIR 1931 Cal 168
Limitation Act, 1963 — Section 5
High Courts30 Jun 1930
John Boisogomoff Vs Manmatha Nath Mullick and Another
Calcutta High Court · AIR 1931 Cal 76 : 129 Ind. Cas. 860
High Courts30 Jun 1930Dismissed
Hridoy ranjan Sen Vs Chairman of the Municipal Commissioner, Mymensingh Municipality
Calcutta High Court · (1930) 06 CAL CK 0022
High Courts30 Jun 1930
Sydney Hugh McSweeney Vs Margaret Arbuthnot
Calcutta High Court · AIR 1931 Cal 563
Evidence Act, 1872 — Section 25
High Courts26 Jun 1930Dismissed
Karalicharan Sarma Vs Apurbakrishna Bajpeyi
Calcutta High Court · (1930) 06 CAL CK 0019
High Courts25 Jun 1930
Haimabati Mitra Vs Kunja Mohan Das
Calcutta High Court · AIR 1931 Cal 713
Limitation Act, 1963 — Article 178
High Courts24 Jun 1930
Panchanan Sarkar Vs Emperor
Calcutta High Court · AIR 1930 Cal 666 : 129 Ind. Cas. 182
Criminal Procedure Code, 1898 (CrPC) — Section 208, 347, 350
High Courts24 Jun 1930
Engineering Supplies Ltd. Vs Dhandhania and Co.
Calcutta High Court · AIR 1931 Cal 659
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts23 Jun 1930
Gireeshchandra Bhattacharjya Vs Rabeendranath Das
Calcutta High Court · AIR 1935 Cal 17
High Courts23 Jun 1930
Ramchandra Sau Vs Kailashchandra Patra
Calcutta High Court · AIR 1931 Cal 667
Evidence Act, 1872 — Section 58
High Courts20 Jun 1930
Narayandas Burman and Others Vs Shiromoni Gurdwara Prabandhak Committee and Others
Calcutta High Court · AIR 1931 Cal 281
High Courts20 Jun 1930
J.C. Mukerjea Vs Karnani Industrial Bank Limited
Calcutta High Court · AIR 1930 Cal 770
Specific Relief Act, 1877 — Section 45
High Courts20 Jun 1930
Rajendra Kumar and Others Vs Rajendra Nath and Others
Calcutta High Court · AIR 1932 Cal 313 : 137 Ind. Cas. 294
High Courts19 Jun 1930
Aditya Kumar Bhattachrjee Vs Abinash Chandra Mukhopadhya and Others
Calcutta High Court · AIR 1931 Cal 323
Civil Procedure Code, 1908 (CPC) — Section 2Limitation Act, 1963 — Section 5