High Courts22 Jul 1930
Mt. Attormoni Dasi and Another Vs Ramesh Chunder Bose
Calcutta High Court · AIR 1930 Cal 651 : 129 Ind. Cas. 787
Limitation Act, 1963 — Article 181, 84
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,350 of 3,204
High Courts22 Jul 1930
Nippon Yusen Kaisha Vs Mahali Ram-Ranjidas and Another
Calcutta High Court · AIR 1931 Cal 269
Contract Act, 1872 — Section 178
High Courts18 Jul 1930
Emperor Vs Panchu Shaikh
Calcutta High Court · AIR 1931 Cal 178
Criminal Procedure Code, 1898 (CrPC) — Section 276, 277, 374
High Courts18 Jul 1930
Gouri Sankar Poddar Vs Gurupada Haldar
Calcutta High Court · AIR 1931 Cal 511
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Jul 1930
Srimati Golnur Bibi Vs Sheikh Abdus Samad and Others
Calcutta High Court · AIR 1931 Cal 211
High Courts17 Jul 1930
Mohendra Nath Pal Vs Parameswar Maity
Calcutta High Court · AIR 1931 Cal 164
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 2, Order 20 Rule 3
High Courts16 Jul 1930
Gulam Mustaffa Mullick Vs Madanlal
Calcutta High Court · AIR 1931 Cal 167
Presidency Towns Insolvency Act, 1909 — Section 9
High Courts15 Jul 1930
Sheikh Abdul Sovan Vs Jitendranath Dutta
Calcutta High Court · AIR 1931 Cal 445
Penal Code, 1860 (IPC) — Section 28, 483, 485, 71
High Courts15 Jul 1930
Surendra Narayan and Others Vs Notan Behary Mondal and Another
Calcutta High Court · 131 Ind. Cas. 856
High Courts15 Jul 1930
Elizabeth Anna Vanqulin and Another Vs Official Trustee of Bengal and Another
Calcutta High Court · AIR 1931 Cal 138
Succession Act, 1925 — Section 118
High Courts15 Jul 1930
Abdul Sovan Vs Ramani Mohan Chatterjee
Calcutta High Court · AIR 1930 Cal 664
Penal Code, 1860 (IPC) — Section 485
High Courts14 Jul 1930
Sharatchandra Shee Vs Dwarkanath Shee and Others
Calcutta High Court · AIR 1931 Cal 558
High Courts14 Jul 1930
Dhanapati Daw and Others Vs Babu Ballav Daw
Calcutta High Court · AIR 1931 Cal 244
Bengal Tenancy Act, 1885 — Section 26Succession Act, 1865 — Section 46
High Courts14 Jul 1930
Satyendra Nath Mazumdar Vs Emperor
Calcutta High Court · AIR 1931 Cal 337a
Criminal Procedure Code, 1898 (CrPC) — Section 99APenal Code, 1860 (IPC) — Section 124A
High Courts14 Jul 1930
Satindra Nath Sen and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 18
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts14 Jul 1930
Jadunath Roy and Others Vs Murari Mohan Mullick and Others
Calcutta High Court · AIR 1931 Cal 594
High Courts11 Jul 1930Dismissed
Prabhatchandra Deb Sarkar Vs Maheshchandra Barma
Calcutta High Court · (1930) 07 CAL CK 0041
High Courts11 Jul 1930
C.L. Kiernander Vs Benimadhab Khettri
Calcutta High Court · AIR 1931 Cal 763
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 47Transfer of Property Act, 1882 — Section 52
High Courts11 Jul 1930
Probhat Chandra Deb Sarkar Vs Mohesh Chandra Barma and Others
Calcutta High Court · AIR 1931 Cal 157
Limitation Act, 1963 — Section 20
High Courts10 Jul 1930
Maharaja Sasikanta Acharjee Vs Jalil Baksha Munshi and Others
Calcutta High Court · AIR 1931 Cal 779
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 144, 151