High Courts01 Dec 2021Dismissed
Chandan Boyra @ Chandan Baira Vs State Of West Bengal
Calcutta High Court · (2021) 12 CAL CK 0005
Code Of Criminal Procedure, 1973 — Section 311, 433AIndian Penal Code, 1860 — Section 302
COURT ARCHIVE
Calcutta High Court judgments
64,027 judgments · page 220 of 3,202
High Courts01 Dec 2021Allowed
Manash Ghosh & Ors. Vs State Of West Bengal
Calcutta High Court · (2021) 12 CAL CK 0004
Code Of Criminal Procedure, 1973 — Section 154, 162, 374(2), 464, 465Indian Penal Code, 1860 — Section 34, 302, 304II
High Courts01 Dec 2021Dismissed
Sohan Singh Yadav @ Banti @ Laltu Vs State Of West Bengal
Calcutta High Court · (2021) 12 CAL CK 0003
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 428
High Courts30 Nov 2021Disposed Of
Kaustav Biswas & Anr. Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0072
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts30 Nov 2021
Amirul Mondal @ Aminul Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0071
Indian Penal Code, 1860 — Section 34, 363, 365, 366Code Of Criminal Procedure, 1973 — Section 161, 164, 428
High Courts30 Nov 2021Allowed
Principal Commissioner Of Income Tax-2, Kolkata Vs Mcleod Russel India Ltd.
Calcutta High Court · (2021) 11 CAL CK 0070
Income Tax Rules, 1962 — Rule 8Income Tax Act, 1961 — Section 2(15), 4(1), 10, 10(1), 10(30), 115WA, 115WA(2), 115WB, 115WE, 115O, 260AIncome Tax Act, 1961 — Section 24
High Courts30 Nov 2021Dismissed
Principal Commissioner Of Income Tax, Kolkata-4 Vs Eveready Industries India Limited
Calcutta High Court · (2021) 11 CAL CK 0069
Income Tax Act, 1961 — Section 2(42A), 43B, 48, 49, 50, 50(1), 50(2), 54E, 260AIncome Tax Act, 1995 — Section 2(29B)
High Courts30 Nov 2021Disposed Of
Amir Biri Factory And Ors. Vs Rashid Ali
Calcutta High Court · (2021) 11 CAL CK 0068
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts29 Nov 2021Disposed Of
Munna Mishra & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 11 CAL CK 0075
High Courts29 Nov 2021Dismissed
Sambhunath Maity @ Sambhu Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0074
Indian Penal Code, 1860 — Section 300, 302, 304I, 498ACode Of Criminal Procedure, 1973 — Section 313, 433A
High Courts29 Nov 2021Allowed
Dipak Majhi @ Soren Vs State Of West Bengal & Anr.
Calcutta High Court · (2021) 11 CAL CK 0073
Indian Penal Code, 1860 — Section 292, 366, 376(2)(i), 509Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 4, 12Code Of Criminal Procedure, 1973 — Section 164
High Courts29 Nov 2021Disposed Of
Mahadev Saha And Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 11 CAL CK 0067
Constitution Of India, 1950 — Article 14, 19, 21
High Courts29 Nov 2021Disposed Of
Mina Mitra Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 11 CAL CK 0066
Constitution Of India, 1950 — Article 14, 19, 21
High Courts29 Nov 2021Allowed
State Of West Bengal & Anr. Vs Dilip Kumar Saha
Calcutta High Court · (2021) 11 CAL CK 0048
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 4, Order 41 Rule 5, Order 27 Rule 8AArbitration and Conciliation Act, 1996 — Section 9, 11(4), 34, 36, 36(3), 37
High Courts26 Nov 2021Partly Allowed
Sakina Banu Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0049
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 448, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts25 Nov 2021Dismissed
B S Enterprises And Ors Vs Indian Oil Corporation And Anr.
Calcutta High Court · (2021) 11 CAL CK 0055
High Courts25 Nov 2021Dismissed
Shiba Prosad Banerjee Vs State Of West Bengal & Others
Calcutta High Court · (2021) 11 CAL CK 0054
High Courts25 Nov 2021Dismissed
Ratan Mistri Vs State Of West Bengal & Anr.
Calcutta High Court · (2021) 11 CAL CK 0053
Indian Penal Code, 1860 — Section 341, 354, 506
High Courts25 Nov 2021Dismissed/Disposed Of
Suresh Kothari And Another Vs State Of West Bengal And Another
Calcutta High Court · (2021) 11 CAL CK 0052
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 156, 156(1), 156(2), 157, 177, 179, 181(4), 185, 188
High Courts25 Nov 2021Dismissed
Sahangir Molla @ Rana Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0051
Code Of Criminal Procedure, 1973 — Section 428Indian Penal Code, 1860 — Section 489B, 489C