High Courts25 Nov 2021Disposed Of
M/S. DBAR Code Restro Bar And Club LLP Vs Siddhant Commotrade Private Limited And Another
Calcutta High Court · (2021) 11 CAL CK 0050
Arbitration and Conciliation Act, 1996 — Section 8, 37
COURT ARCHIVE
Calcutta High Court judgments
64,027 judgments · page 221 of 3,202
High Courts25 Nov 2021Dismissed
Principal Commissioner Of Income Tax, Kolkata-4, Kolkata Vs M/S. JCT Limited
Calcutta High Court · (2021) 11 CAL CK 0044
Income Tax Act, 1961 — Section 32, 32(2), 70, 71, 72, 260A, 263
High Courts24 Nov 2021Disposed Of
Asraful Haque @ Sentu Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0063
Indian Penal Code, 1860 — Section 302
High Courts24 Nov 2021Disposed Of
Asit Raptan @ Puti Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0062
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21
High Courts24 Nov 2021Dismissed
Layek Ali @ Laltu Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0061
Constitution Of India, 1950 — Article 227Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 25, 29Code Of Criminal Procedure, 1973 — Section 82, 482
High Courts24 Nov 2021
Bibhas Dey Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0060
Indian Penal Code, 1860 — Section 354A, 354A(1)(I), 376, 511Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts24 Nov 2021Allowed
Mamon Sk. @ Mondal Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0059
Indian Penal Code, 1860 — Section 300, 302, 304(1), 304IForeigners Act, 1946 — Section 14Code Of Criminal Procedure, 1973 — Section 428
High Courts24 Nov 2021Allowed
Satyajit Roy Vs State Of West Bengal & Anr.
Calcutta High Court · (2021) 11 CAL CK 0058
Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 4, 6, 7, 10, 29, 30Indian Penal Code, 1860 — Section 376(2)(f), 376(2)(f)(i)Code Of Criminal Procedure, 1973 — Section 53A, 164, 313
High Courts24 Nov 2021Allowed
Sandip Bhowmick Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0057
Indian Penal Code, 1860 — Section 120B, 302, 304I, 498ACode Of Criminal Procedure, 1973 — Section 428
High Courts24 Nov 2021Allowed
Sajahan Mia @ Sajan Mia Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0056
Indian Penal Code, 1860 — Section 363, 364ACode Of Criminal Procedure, 1973 — Section 311, 437A
High Courts24 Nov 2021Dismissed
Principal Commissioner Of Income Tax, Central-2, Kolkata Vs Axis Steels Ltd.
Calcutta High Court · (2021) 11 CAL CK 0047
Income Tax Act, 1961 — Section 2(47), 133(6), 260A
High Courts24 Nov 2021Dismissed
Principal Commissioner Of Income Tax, Kolkata-4 Vs M/S. AKZO Noble India Limited (Formerly Known As M/S. ICI India
Calcutta High Court · (2021) 11 CAL CK 0046
Income Tax Act, 1961 — Section 45, 48, 50B, 260A
High Courts24 Nov 2021Allowed
Joint Commissioner Of Customs (Port), Special Investigation Branch Vs Vinod Kumar Jain And Ors
Calcutta High Court · (2021) 11 CAL CK 0045
Customs Valuation (Determination of Value of imported Goods) Rules, 2007 — Rule 3Customs Act, 1962 — Section 49, 111(f), 111(m), 112(a)(ii), 125Handling of Cargo in Customs Area, Regulations, 2009 — Regulation 6(l)
High Courts23 Nov 2021Allowed
Manindra Paul Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0065
Constitution Of India, 1950 — Article 141Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 376, 376(2)(f), 511
High Courts23 Nov 2021Disposed Of
Jamal Sikari @ Jamu Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0042
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c)
High Courts23 Nov 2021Allowed
M/S. Kse Electricals Pvt. Ltd. Vs Project Director, Bangladesh Rural Electrification Board And Anr.
Calcutta High Court · (2021) 11 CAL CK 0036
Arbitration And Conciliation Act, 1996 — Section 2, 2(1)(e)(ii), 2(f), 2(2), 2(4), 9, 27, 37(3)(1)(b)
High Courts23 Nov 2021Disposed Of
M/S. Kse Electricals Pvt. Ltd. Vs Project Director, Bangladesh Rural Electrification Board And Anr
Calcutta High Court · (2021) 11 CAL CK 0035
Arbitration And Conciliation Act, 1996 — Section 2, 2(1)(a), 2(1)(e)(ii), 2(f), 2(2), 2(4), 9, 27, 37(3)(1)(b)Indian Contract Act, 1872 — Section 126
High Courts22 Nov 2021Disposed Of
Jhumai Sarkar Nee Dutta Vs Chiranjib Sarkar
Calcutta High Court · (2021) 11 CAL CK 0043
Indian Penal Code, 1860 — Section 320, 498ACode Of Criminal Procedure, 1973 — Section 125
High Courts22 Nov 2021Dismissed
Commissioner Of Customs (Port), West Bengal Vs M/S. Ashoke Enamel & Glass Work Pvt. Ltd.
Calcutta High Court · (2021) 11 CAL CK 0039
Customs Act, 1962 — Section 108, 114, 124, 130Central Excise Act, 1944 — Section 4(1)(c)Multimodal Transportation Of Goods Act, 1993 — Section 2(k), 2(l), 2(m), 3(4), 13, 13(1)
High Courts22 Nov 2021Dismissed
Principal Commissioner Of Income Tax, Central -1, Kolkata Vs Hindustan Engineering And Industries Limited
Calcutta High Court · (2021) 11 CAL CK 0038
Income Tax Act, 1961 — Section 2(19AA), 2(42C), 43(6), 50, 50A, 142(1), 143(1), 260ACode Of Civil Procedure, 1908 — Section 100