COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 222 of 3,203

High Courts24 Nov 2021Dismissed

Layek Ali @ Laltu Vs State Of West Bengal

Calcutta High Court · (2021) 11 CAL CK 0061

Constitution Of India, 1950 — Article 227Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 25, 29Code Of Criminal Procedure, 1973 — Section 82, 482

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High Courts24 Nov 2021

Bibhas Dey Vs State Of West Bengal

Calcutta High Court · (2021) 11 CAL CK 0060

Indian Penal Code, 1860 — Section 354A, 354A(1)(I), 376, 511Code Of Criminal Procedure, 1973 — Section 313, 428

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High Courts24 Nov 2021Allowed

Mamon Sk. @ Mondal Vs State Of West Bengal

Calcutta High Court · (2021) 11 CAL CK 0059

Indian Penal Code, 1860 — Section 300, 302, 304(1), 304IForeigners Act, 1946 — Section 14Code Of Criminal Procedure, 1973 — Section 428

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High Courts24 Nov 2021Allowed

Satyajit Roy Vs State Of West Bengal & Anr.

Calcutta High Court · (2021) 11 CAL CK 0058

Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 4, 6, 7, 10, 29, 30Indian Penal Code, 1860 — Section 376(2)(f), 376(2)(f)(i)Code Of Criminal Procedure, 1973 — Section 53A, 164, 313

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High Courts24 Nov 2021Allowed

Sandip Bhowmick Vs State Of West Bengal

Calcutta High Court · (2021) 11 CAL CK 0057

Indian Penal Code, 1860 — Section 120B, 302, 304I, 498ACode Of Criminal Procedure, 1973 — Section 428

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High Courts24 Nov 2021Allowed

Sajahan Mia @ Sajan Mia Vs State Of West Bengal

Calcutta High Court · (2021) 11 CAL CK 0056

Indian Penal Code, 1860 — Section 363, 364ACode Of Criminal Procedure, 1973 — Section 311, 437A

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High Courts24 Nov 2021Dismissed

Principal Commissioner Of Income Tax, Central-2, Kolkata Vs Axis Steels Ltd.

Calcutta High Court · (2021) 11 CAL CK 0047

Income Tax Act, 1961 — Section 2(47), 133(6), 260A

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High Courts24 Nov 2021Dismissed

Principal Commissioner Of Income Tax, Kolkata-4 Vs M/S. AKZO Noble India Limited (Formerly Known As M/S. ICI India

Calcutta High Court · (2021) 11 CAL CK 0046

Income Tax Act, 1961 — Section 45, 48, 50B, 260A

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High Courts24 Nov 2021Allowed

Joint Commissioner Of Customs (Port), Special Investigation Branch Vs Vinod Kumar Jain And Ors

Calcutta High Court · (2021) 11 CAL CK 0045

Customs Valuation (Determination of Value of imported Goods) Rules, 2007 — Rule 3Customs Act, 1962 — Section 49, 111(f), 111(m), 112(a)(ii), 125Handling of Cargo in Customs Area, Regulations, 2009 — Regulation 6(l)

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High Courts23 Nov 2021Allowed

Manindra Paul Vs State Of West Bengal

Calcutta High Court · (2021) 11 CAL CK 0065

Constitution Of India, 1950 — Article 141Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 376, 376(2)(f), 511

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High Courts23 Nov 2021Disposed Of

Jamal Sikari @ Jamu Vs State Of West Bengal

Calcutta High Court · (2021) 11 CAL CK 0042

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c)

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High Courts23 Nov 2021Allowed

M/S. Kse Electricals Pvt. Ltd. Vs Project Director, Bangladesh Rural Electrification Board And Anr.

Calcutta High Court · (2021) 11 CAL CK 0036

Arbitration And Conciliation Act, 1996 — Section 2, 2(1)(e)(ii), 2(f), 2(2), 2(4), 9, 27, 37(3)(1)(b)

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High Courts23 Nov 2021Disposed Of

M/S. Kse Electricals Pvt. Ltd. Vs Project Director, Bangladesh Rural Electrification Board And Anr

Calcutta High Court · (2021) 11 CAL CK 0035

Arbitration And Conciliation Act, 1996 — Section 2, 2(1)(a), 2(1)(e)(ii), 2(f), 2(2), 2(4), 9, 27, 37(3)(1)(b)Indian Contract Act, 1872 — Section 126

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High Courts22 Nov 2021Disposed Of

Jhumai Sarkar Nee Dutta Vs Chiranjib Sarkar

Calcutta High Court · (2021) 11 CAL CK 0043

Indian Penal Code, 1860 — Section 320, 498ACode Of Criminal Procedure, 1973 — Section 125

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High Courts22 Nov 2021Dismissed

Commissioner Of Customs (Port), West Bengal Vs M/S. Ashoke Enamel & Glass Work Pvt. Ltd.

Calcutta High Court · (2021) 11 CAL CK 0039

Customs Act, 1962 — Section 108, 114, 124, 130Central Excise Act, 1944 — Section 4(1)(c)Multimodal Transportation Of Goods Act, 1993 — Section 2(k), 2(l), 2(m), 3(4), 13, 13(1)

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High Courts22 Nov 2021Dismissed

Principal Commissioner Of Income Tax, Central -1, Kolkata Vs Hindustan Engineering And Industries Limited

Calcutta High Court · (2021) 11 CAL CK 0038

Income Tax Act, 1961 — Section 2(19AA), 2(42C), 43(6), 50, 50A, 142(1), 143(1), 260ACode Of Civil Procedure, 1908 — Section 100

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High Courts18 Nov 2021Disposed Of

Mana Hansda Vs State Of West Bengal & Ors.

Calcutta High Court · (2021) 11 CAL CK 0041

Constitution Of India, 1950 — Article 14West Bengal Panchayat Act, 1973 — Section 12(2), 12(3), 12(4), 12(11), 101

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High Courts18 Nov 2021Disposed Of

Sweta Choudhury Vs Anand Sureka

Calcutta High Court · (2021) 11 CAL CK 0040

Code Of Civil Procedure, 1908 — Section 24Indian Penal Code, 1860 — Section 498A

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High Courts18 Nov 2021Dismissed

Principal Commissioner Of Income Tax Kol-4, Kolkata Vs Vantage Advertising Pvt. Ltd.

Calcutta High Court · (2021) 11 CAL CK 0037

Income Tax Act, 1961 — Section 32(1), 80IA, 80IA(4), 260A

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High Courts17 Nov 2021Dismissed

Abhijit Roy Vs State Of West Bengal And Others

Calcutta High Court · (2021) 11 CAL CK 0031

Constitution Of India, 1950 — Article 226West Bengal (Classification, Control and Appeal) Rules, 1971 — Rule 8, 9, 10, 10(3), 10(6)(c), 10(7), 10(9), 10(11), 10(12), 10(12)(b), 10(13), 10(14), 16, 17Administrative Tribunals Act, 1985 — Section 20, 20(1), 20(3)

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