COURT ARCHIVE

Calcutta High Court judgments

64,027 judgments · page 218 of 3,202

High Courts14 Dec 2021Allowed

Rajendra Kumar Ghimiray Vs State Of West Bengal

Calcutta High Court · (2021) 12 CAL CK 0046

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 405, 409Code Of Criminal Procedure, 1973 — Section 293, 294, 374(2)

High Courts14 Dec 2021

Principal Commissioner Of Income Tax, Asansol Vs M/S. Eastern Coalfields Ltd.

Calcutta High Court · (2021) 12 CAL CK 0029

Income Tax Act, 1961 — Section 28, 32, 40A(9), 41(1), 143(1), 143(2), 260A

High Courts14 Dec 2021Allowed

Narsingh Ispat Udyog Private Ltd. Vs Jwala Coke Private Ltd.

Calcutta High Court · (2021) 12 CAL CK 0028

Code Of Civil Procedure, 1908 — Section 94, Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 1(a), Order 39 Rule 1(b), Order 39 Rule 1(c)

High Courts14 Dec 2021Dismissed

M/S. Kusari Enterprises & Ors. Vs IDFC First Bank Limited (Formerly Capital First Limited)

Calcutta High Court · (2021) 12 CAL CK 0027

Arbitration and Conciliation Act, 1996 — Section 34, 36

High Courts13 Dec 2021Dismissed

Kasem Ali Mondal And Others Vs State Of West Bengal

Calcutta High Court · (2021) 12 CAL CK 0043

West Bengal Estates Acquisition Act, 1953 — Section 6(2)Code Of Civil Procedure, 1908 — Section 100

High Courts13 Dec 2021Dismissed

Rama Prasad Sarkar Vs Tate Of West Bengal And Others

Calcutta High Court · (2021) 12 CAL CK 0042

High Courts13 Dec 2021Dismissed

Ainul Hoque Vs Mandeepa Enterprises And Others

Calcutta High Court · (2021) 12 CAL CK 0041

High Courts13 Dec 2021Dismissed

Naru Gopal Adak & Ors. Vs Union Of India & Ors

Calcutta High Court · (2021) 12 CAL CK 0040

High Courts13 Dec 2021Dismissed

Kamsco Industries Private Limited And Others Vs Union Of India And Others

Calcutta High Court · (2021) 12 CAL CK 0039

Constitution Of India, 1950 — Article 226, 226(2), 227

High Courts13 Dec 2021Dismissed

Dilip Sahoo Vs State Of West Bengal

Calcutta High Court · (2021) 12 CAL CK 0038

Indian Penal Code, 1860 — Section 363, 366, 376, 494, 496Code Of Criminal Procedure, 1973 — Section 164, 164A, 313, 374(2)Protection of Children from Sexual Offences Act, 2012 — Section 4, 27

High Courts13 Dec 2021Dismissed

Rajesh Mallick Vs State Of West Bengal & Ors.

Calcutta High Court · (2021) 12 CAL CK 0037

Indian Penal Code, 1860 — Section 376, 417Code Of Criminal Procedure, 1973 — Section 161, 164

High Courts13 Dec 2021Dismissed

Haripada Sarkar Vs State Of West Bengal

Calcutta High Court · (2021) 12 CAL CK 0036

Code Of Criminal Procedure, 1973 — Section 212, 464Indian Penal Code, 1860 — Section 224, 308, 324, 325, 448

High Courts13 Dec 2021Dismissed

Nur Islam @ Md. Noor Islam Vs State Of West Bengal

Calcutta High Court · (2021) 12 CAL CK 0035

Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 307, 320, 324, 326, 448

High Courts10 Dec 2021Dismissed

Commissioner Of Income Tax, (Large Taxpayer Units), Kolkata Vs M/S Hindustan Copper Limited

Calcutta High Court · (2021) 12 CAL CK 0056

Income Tax Act, 1961 — Section 35DDA, 35E, 37(1), 260A

High Courts10 Dec 2021Disposed Of

Saktipada Paul Vs State Of West Bengal & Ors.

Calcutta High Court · (2021) 12 CAL CK 0045

High Courts10 Dec 2021Disposed Of

Bachu @ Dhananjay Soren Vs State

Calcutta High Court · (2021) 12 CAL CK 0044

Indian Penal Code, 1860 — Section 376(2)(f)

High Courts09 Dec 2021Allowed

M/S. Swamina International Private Limited & Anr. Vs Income Tax Settlement Commission (IT&WT) & Ors.

Calcutta High Court · (2021) 12 CAL CK 0057

Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 243C, 245, 245C, 245D(2A), 245D(2B), 245(3), 245D(3), 245D(4)

High Courts09 Dec 2021Allowed

Gujjdi Varaprasad Vs Union Of India & Ors.

Calcutta High Court · (2021) 12 CAL CK 0026

Central Industrial Security Force Rules, 2001 — Rule 25(2), 26(4)Indian Penal Code, 1860 — Section 34, 147, 148, 149, 323, 324, 427, 448, 506Code Of Criminal Procedure, 1973 — Section 248(1)

High Courts09 Dec 2021Allowed

Mithun Chakraborty Vs State Of West Bengal And Another

Calcutta High Court · (2021) 12 CAL CK 0016

Indian Penal Code, 1860 — Section 34, 153A, 499, 504, 505, 505(2)Code Of Criminal Procedure, 1973 — Section 482

High Courts09 Dec 2021Dismissed

Santosh Agarwal Vs Cesc Limited And Others

Calcutta High Court · (2021) 12 CAL CK 0015

Electricity Act, 2003 — Section 126, 126(4), 127, 127(2), 135