COURT ARCHIVE

Calcutta High Court judgments

64,019 judgments · page 217 of 3,201

High Courts16 Dec 2021

Prabir Bhuian Alias Prabir Bhuinyan Vs State Of West Bengal

Calcutta High Court · (2021) 12 CAL CK 0063

Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8, 12, 29, 33(7), 33(8), 37(7)Indian Penal Code, 1860 — Section 228A, 323, 325, 354Code Of Criminal Procedure, 1973 — Section 161, 164, 207, 374

High Courts16 Dec 2021Allowed

Joydeb Shil & Ors. Vs State Of West Bengal

Calcutta High Court · (2021) 12 CAL CK 0062

Indian Penal Code, 1860 — Section 34, 304B, 498ACode Of Criminal Procedure, 1973 — Section 174Evidence Act, 1872 — Section 106

High Courts16 Dec 2021Dismissed

Principal Commissioner Of Income Tax-3 Vs M/S. EIH Ltd.

Calcutta High Court · (2021) 12 CAL CK 0050

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 9(1), 9(1)(vi), 14A, 40(a)(i), 194H, 194J, 195, 260A

High Courts15 Dec 2021Dismissed

Principal Commissioner Of Income Tax, Central-II, Kolkata Vs Parmanand Agarwal

Calcutta High Court · (2021) 12 CAL CK 0053

Income Tax Act, 1961 — Section 260A, 271(1)(c), 274

High Courts15 Dec 2021Disposed Of

Principal Commissioner Of Income Tax , Central-1, Kolkata Vs Monoj Kumar Jain & Sons (HUF)

Calcutta High Court · (2021) 12 CAL CK 0052

Income Tax Act, 1961 — Section 132, 139(1), 143(3), 153C, 260A, 271(1)(c), 274

High Courts15 Dec 2021

Pratap Banerjee Vs State Of West Bengal And Others

Calcutta High Court · (2021) 12 CAL CK 0034

Constitution Of India, 1950 — Article 243(2)(d), 243U, 243U(1), 243U(3), 243ZG(b)West Bengal Municipal Elections Act, 1994 — Section 36, 36(3), 38West Bengal State Election Commission Act, 1994 — Section

High Courts15 Dec 2021Dismissed

K. Tamilarasi And Others Vs Hindustan Petroleum Corporation Limited And Others

Calcutta High Court · (2021) 12 CAL CK 0033

High Courts15 Dec 2021Disposed Of

Tapan Kumar Ghosh Vs Gopal Chandra Maity & Anr.

Calcutta High Court · (2021) 12 CAL CK 0032

Code Of Criminal Procedure, 1973 — Section 255(2), 357(3)Negotiable Instruments Act, 1881 — Section 138, 139

High Courts15 Dec 2021Dismissed

Kamsco Industries Private Limited And Others Vs Union Of India And Others

Calcutta High Court · (2021) 12 CAL CK 0031

Constitution Of India, 1950 — Article 226, 226(2), 227

High Courts15 Dec 2021Disposed Of

Mongal Mondal Vs State Of West Bengal & Anr.

Calcutta High Court · (2021) 12 CAL CK 0030

Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 313, 428

High Courts14 Dec 2021Disposed Of

Eldyne Electro Systems Pvt. Ltd. & Anr. Vs Union Of India & Ors.

Calcutta High Court · (2021) 12 CAL CK 0048

Constitution Of India, 1950 — Article 226, 226(2)

High Courts14 Dec 2021Allowed

Rajib Paul Vs Calcutta Electric Supply Corporation Limited And Others

Calcutta High Court · (2021) 12 CAL CK 0047

Constitution Of India, 1950 — Article 21Electricity Act, 2003 — Section 43

High Courts14 Dec 2021Allowed

Rajendra Kumar Ghimiray Vs State Of West Bengal

Calcutta High Court · (2021) 12 CAL CK 0046

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 405, 409Code Of Criminal Procedure, 1973 — Section 293, 294, 374(2)

High Courts14 Dec 2021

Principal Commissioner Of Income Tax, Asansol Vs M/S. Eastern Coalfields Ltd.

Calcutta High Court · (2021) 12 CAL CK 0029

Income Tax Act, 1961 — Section 28, 32, 40A(9), 41(1), 143(1), 143(2), 260A

High Courts14 Dec 2021Allowed

Narsingh Ispat Udyog Private Ltd. Vs Jwala Coke Private Ltd.

Calcutta High Court · (2021) 12 CAL CK 0028

Code Of Civil Procedure, 1908 — Section 94, Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 1(a), Order 39 Rule 1(b), Order 39 Rule 1(c)

High Courts14 Dec 2021Dismissed

M/S. Kusari Enterprises & Ors. Vs IDFC First Bank Limited (Formerly Capital First Limited)

Calcutta High Court · (2021) 12 CAL CK 0027

Arbitration and Conciliation Act, 1996 — Section 34, 36

High Courts13 Dec 2021Dismissed

Kasem Ali Mondal And Others Vs State Of West Bengal

Calcutta High Court · (2021) 12 CAL CK 0043

West Bengal Estates Acquisition Act, 1953 — Section 6(2)Code Of Civil Procedure, 1908 — Section 100

High Courts13 Dec 2021Dismissed

Rama Prasad Sarkar Vs Tate Of West Bengal And Others

Calcutta High Court · (2021) 12 CAL CK 0042

High Courts13 Dec 2021Dismissed

Ainul Hoque Vs Mandeepa Enterprises And Others

Calcutta High Court · (2021) 12 CAL CK 0041

High Courts13 Dec 2021Dismissed

Naru Gopal Adak & Ors. Vs Union Of India & Ors

Calcutta High Court · (2021) 12 CAL CK 0040