High Courts23 Dec 2021Allowed
West Bengal State Electricity Distribution Company Limited & Ors Vs M/S. Hilltake Electronics Private Limited & Ors.
Calcutta High Court · (2021) 12 CAL CK 0090
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 215 of 3,201
High Courts23 Dec 2021Disposed Of
Shanti Prasad De Vs Aloke Kumar Pal & Anr.
Calcutta High Court · (2021) 12 CAL CK 0089
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1, Order 9 Rule 13West Bengal Land Reforms Act, 1955 — Section 8Limitation Act, 1963 — Section 5
High Courts23 Dec 2021Dismissed
Dilip Kumar Chakraborty Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 12 CAL CK 0088
West Bengal State Electricity Board Employees (Death-Cum-Retirement Benefit) Regulation, 1985 — Regulation 5A
High Courts23 Dec 2021Dismissed
Utkarsh India Limited &Anr. Vs Central Coalfields Limited &Anr.
Calcutta High Court · (2021) 12 CAL CK 0087
Constitution Of India, 1950 — Article 19(1)(g), 21, 226Rajasthan Urban Improvement Act, 1959 — Section 52, 152
High Courts23 Dec 2021Disposed Of
WBSEDCL & Anr. Vs Rabi Besra & Ors.
Calcutta High Court · (2021) 12 CAL CK 0086
Forest (Conservation) Act, 1980 — Section 2, 3West Bengal Panchayat Act, 1973 — Section 2(10), 2(11), 2(11)(a), 3, 4Scheduled Tribes And Other Traditional Forest Dwellers (Recognition Of Forest Rights) Act, 2006 — Section 2(g), 3(1), 3(2)
High Courts23 Dec 2021Dismissed
Seikh Abdul Majed & Ors. Vs State Of West Bengal & Ors
Calcutta High Court · (2021) 12 CAL CK 0085
Constitution Of India, 1950 — Article 47, 254Essential Commodities Act, 1955 — Section 3, 5, 6National Food Security Act, 2013 — Section 2(4), 2(23), 12, 12(2), 12(2)(a), 24, 24(1), 24(2)(b), 25, 30, 31, 32, 32(2), 36
High Courts23 Dec 2021Disposed Of
Damodar Valley Corporation Vs Reliance Infrastructure Ltd.
Calcutta High Court · (2021) 12 CAL CK 0077
Arbitration And Conciliation Act, 1996 — Section 34, 36, 36(2)
High Courts23 Dec 2021
Mono Orion Foods India Limited Vs Syndicate Realtyinfra Private Limited
Calcutta High Court · (2021) 12 CAL CK 0075
Indian Contract Act, 1872 — Section 55Specific Relief Act, 1963 — Section 10, 14(b), 14(3)(c), 14(3)(c)(i), 14(3)(c)(ii), 14(c), 14(d), 36, 37
High Courts23 Dec 2021Disposed Of
Deepak Mehra And Others Vs Sujoy Kumar Nag And Others
Calcutta High Court · (2021) 12 CAL CK 0074
Arbitration And Conciliation Act, 1996 — Section 11, 12(1)
High Courts22 Dec 2021Dismissed
Ajet Baidya And Others Vs State Of West Bengal And Others.
Calcutta High Court · (2021) 12 CAL CK 0097
Land Acquisition Act, 1894 — Section 11, 11A, 12(2), 18Land Acquisition (West Bengal Amendment) Act, 1997 — Section 9(3A)West Bengal Land (Requisition And Acquisition) Act, 1948 — Section 3(1), 4
High Courts22 Dec 2021Dismissed
Aparajita Chakroborty Vs State Of West Bengal & Anr.
Calcutta High Court · (2021) 12 CAL CK 0096
Indian Penal Code, 1860 — Section 498A
High Courts22 Dec 2021Dismissed
Jagannath Hansda Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 12 CAL CK 0095
Constitution Of India, 1950 — Article 226West Bengal Minor Minerals Concession Rules, 2016 — Rule 43, 43(1), 44, 48, 51, 62(2)
High Courts22 Dec 2021Dismissed
Firoj Sk. Vs State Of West Bengal.
Calcutta High Court · (2021) 12 CAL CK 0094
Indian Penal Code, 1860 — Section 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts22 Dec 2021Dismissed
Masiur Rahaman Vs State Of West Bengal
Calcutta High Court · (2021) 12 CAL CK 0093
Indian Penal Code, 1860 — Section 34, 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 176, 313
High Courts22 Dec 2021Dismissed
Sirshendu Ghosh Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 12 CAL CK 0092
Constitution Of India, 1950 — Article 14
High Courts22 Dec 2021Disposed Of
Medima LLC Vs Balasore Alloys Ltd.
Calcutta High Court · (2021) 12 CAL CK 0076
Arbitration And Conciliation Act, 1996 — Section 9, 36
High Courts20 Dec 2021Dismissed
Sankar Chatterjee Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 12 CAL CK 0069
Indian Penal Code, 1860 — Section 34, 120, 120B, 299, 304Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts20 Dec 2021Partly Allowed
Usman @ Luba Ansary Vs State Of West Bengal
Calcutta High Court · (2021) 12 CAL CK 0068
Indian Penal Code, 1860 — Section 308, 323, 324, 341, 354, 458, 506, 506(2)Code Of Criminal Procedure, 1973 — Section 428
High Courts20 Dec 2021
Ganesh Movers & Logistics (P) Ltd. Vs Indian Oil Corporation Limited & Ors.
Calcutta High Court · (2021) 12 CAL CK 0067
Constitution Of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 41, 41(6)
High Courts20 Dec 2021Disposed Of
Mercantile Building Tenants Associations Vs CESC Ltd. And Ors
Calcutta High Court · (2021) 12 CAL CK 0055