High Courts03 Jan 1941
Abu Pramanik and Others Vs Emperor
Calcutta High Court · AIR 1942 Cal 239
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,173 of 3,204
High Courts03 Jan 1941
Guru Prosad Pal Vs Sheikh Karim Bux Chakdar and Another
Calcutta High Court · (1941) 01 CAL CK 0023
High Courts03 Jan 1941
Noor Jehan Begum Vs Eugene Tiscenko
Calcutta High Court · AIR 1941 Cal 582
Divorce Act, 1869 — Section 1(4)
High Courts03 Jan 1941
Abdus Samad Molla Vs Abdul Gofur Molla and Others
Calcutta High Court · AIR 1941 Cal 396
Bengal Tenancy Act, 1885 — Section 159, 167, 65
High Courts03 Jan 1941
Abdul Hamid and Others Vs Ahmed Ali
Calcutta High Court · (1941) 01 CAL CK 0001
High Courts02 Jan 1941
Akina Bibi and Others Vs Mahammad Ali Shaha and Others
Calcutta High Court · AIR 1941 Cal 336
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Dec 1940
Prabhasini Dutta Vs Nripendra Nath Sinha
Calcutta High Court · AIR 1941 Cal 363
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts19 Dec 1940
Nabiruddin Sarkar and Another Vs Osman Gani Sarkar and Others
Calcutta High Court · AIR 1941 Cal 481
Bengal Tenancy Act, 1885 — Section 26F
High Courts17 Dec 1940
Kurseong Hydro-Electric Supply Co. Ltd. Vs Lakshmi Narayan Sukhani and Another
Calcutta High Court · AIR 1941 Cal 364
Civil Procedure Code, 1908 (CPC) — Section 60English Partnership Act, 1890 — Section 23Partnership Act, 1932 — Section 14
High Courts17 Dec 1940
Marfatali Mirja Vs Jabedannessa Bibi and Others
Calcutta High Court · AIR 1941 Cal 657
High Courts17 Dec 1940
East Indian Railway and Others Vs Gopilal Sharma
Calcutta High Court · AIR 1941 Cal 304
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts17 Dec 1940
Jagad Bhusan Sircar and Another Vs Panna Lal Chandra and Others
Calcutta High Court · AIR 1941 Cal 287
Transfer of Property Act, 1882 — Section 53A
High Courts17 Dec 1940Dismissed
Mohammed Siddique Yousuff Vs The Official Assigner of Calcutta
Calcutta High Court · (1940) 12 CAL CK 0002
High Courts16 Dec 1940
Munshi Serajul Huq Mia and Others Vs Abjal Mia and Another
Calcutta High Court · AIR 1941 Cal 351
Bengal Tenancy Act, 1885 — Section 4, 48(c)
High Courts16 Dec 1940
Rustomali and Others Vs Sheikh Ahider Rahaman Mia
Calcutta High Court · (1940) 12 CAL CK 0017
High Courts16 Dec 1940Dismissed
Bholanath Chattbrji and Others Vs Monmotha Nath Dutta and Others
Calcutta High Court · (1940) 12 CAL CK 0015
High Courts13 Dec 1940
Kamala Prosad Bhattacharjee and Another Vs Emperor
Calcutta High Court · AIR 1941 Cal 315
Penal Code, 1860 (IPC) — Section 366, 366A, 368, 376
High Courts11 Dec 1940
Bhagabat Chandra Jana Vs Nagendranath Banerjee and Others
Calcutta High Court · AIR 1941 Cal 265
High Courts11 Dec 1940
Shewkissen Mohata and Others Vs Mangalchand Maloo and Others
Calcutta High Court · AIR 1941 Cal 341
Bengal Money Lenders Act, 1940 — Section 2(4)