High Courts11 Dec 1940Dismissed
Jasoda Bai Vs Mangal Chand Maloo
Calcutta High Court · (1940) 12 CAL CK 0016
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,174 of 3,204
High Courts10 Dec 1940
Md. Mottaki Choudhury and Others Vs Mt. Shamsunnessa Khatun Choudhurani
Calcutta High Court · AIR 1941 Cal 314
High Courts10 Dec 1940
Naskarpara Jute Mills Co. Ltd. Vs Nirmal Kumar Jain
Calcutta High Court · AIR 1941 Cal 434
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts09 Dec 1940
Happy India Insurance Co. Ltd. Vs Kumud Bandhu Chakravarty
Calcutta High Court · AIR 1941 Cal 503
Arbitration Act, 1940 — Section 34
High Courts06 Dec 1940
Jagat Tarini Dassi and Another Vs Sarajranjan Pal Choudhury and Others
Calcutta High Court · AIR 1941 Cal 357
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 42, 47
High Courts06 Dec 1940
Salamatullah Vs Emperor
Calcutta High Court · AIR 1941 Cal 328
Penal Code, 1860 (IPC) — Section 325
High Courts06 Dec 1940
Rupchand Bothra Vs Pannalal Johorilal
Calcutta High Court · AIR 1941 Cal 415
Arbitration Act, 1899 — Section 19Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Dec 1940
Pashupati Sadukhan Vs Janaki Nath Mukherjee and Others
Calcutta High Court · AIR 1942 Cal 236
Succession Act, 1925 — Section 263, 283
High Courts04 Dec 1940
Sm. Chapalabala Dasi Vs Sm. Sarat Kumari Dasi and Others
Calcutta High Court · AIR 1941 Cal 318
Transfer of Property Act, 1882 — Section 41
High Courts03 Dec 1940
Ram Renu Chattoraj Vs Emperor
Calcutta High Court · AIR 1941 Cal 288
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 182
High Courts03 Dec 1940
R.E. Marriott Vs Municipality of Howrah
Calcutta High Court · AIR 1941 Cal 319
Government of India Act, 1935 — Section 205, 270Licensed Warehouse and Fire-Brigade Act, 1893 — Section 14Railways Act, 1890 — Section 135(1), 145, 76
High Courts03 Dec 1940
Dana Mia Vs Mamtazal Karim and Others
Calcutta High Court · AIR 1941 Cal 271
Penal Code, 1860 (IPC) — Section 147, 323, 325, 379
High Courts03 Dec 1940
Surendra Nath Roy Vs Jatindra Nath Roy
Calcutta High Court · (1940) 12 CAL CK 0014
High Courts03 Dec 1940
Haridas Saha Vs Dulal Chandra Sadukhan and Others
Calcutta High Court · AIR 1941 Cal 305
High Courts02 Dec 1940
Narendra Chandra De and Others Vs Rajendra Chandra Chanda and Another
Calcutta High Court · AIR 1941 Cal 506
Bengal Tenancy Act, 1885 — Section 181Evidence Act, 1872 — Section 63(3)Transfer of Property Act, 1882 — Section 111(g)
High Courts02 Dec 1940
Fazlar Rahim Vs Khorsed Alam and Others
Calcutta High Court · AIR 1941 Cal 333
Bengal Tenancy Act, 1885 — Section 146APublic Demands Recovery Act — Section 20(1)
High Courts02 Dec 1940
Sm. Mukimannessa Chowdhurani and Others Vs Rameswar Shukul and Others
Calcutta High Court · AIR 1941 Cal 264
Bengal Agricultural Debtors Act, 1936 — Section 34Bengal Tenancy Act, 1885 — Section 174Limitation Act, 1963 — Section 5
High Courts29 Nov 1940
Sm. Pursottome Devi Bagla Vs Dwarka Prasad Bajaj and Others
Calcutta High Court · AIR 1941 Cal 458
Negotiable Instruments Act, 1881 (NI) — Section 15Succession Act, 1925 — Section 281
High Courts29 Nov 1940
Rajani Kumar Bhowmik and Another Vs The Emperor
Calcutta High Court · (1940) 11 CAL CK 0011