High Courts24 Jan 1941
Bahadurmull Chowdhury and Others Vs Nagarmull Madangopal and Others
Calcutta High Court · AIR 1941 Cal 534
Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,172 of 3,204
High Courts24 Jan 1941
Sm. Priombada Debi Vs Johuri Lal Ray and Others
Calcutta High Court · AIR 1941 Cal 574
Bengal Tenancy Act, 1885 — Section 148
High Courts20 Jan 1941
Kanaklata Dasi and Others Vs Ram Gopal Das Naskar and Others
Calcutta High Court · AIR 1941 Cal 509
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7(iv)(d)
High Courts20 Jan 1941
Dolly Bathena Vs Shaik Fazle Ellahi
Calcutta High Court · AIR 1942 Cal 42
Special Marriage Act, 1872 — Section 17
High Courts17 Jan 1941
Srikanta Mridha and Others Vs Prafullya Chandra Ghosh and Others
Calcutta High Court · AIR 1942 Cal 133
Bengal Tenancy Act, 1885 — Section 67
High Courts17 Jan 1941
Subodh Chandra Nag Vs K.L. Bank, Ltd. and Others
Calcutta High Court · AIR 1941 Cal 659
High Courts17 Jan 1941Dismissed
Rai Sahrb Bharat Chandra Das Purkayastha Vs Md. Ramjan Choudhury and Another
Calcutta High Court · (1941) 01 CAL CK 0003
High Courts16 Jan 1941
Tumina Khatun Vs Gaharjan Bibi
Calcutta High Court · AIR 1942 Cal 281
Guardians and Wards Act, 1890 — Section 17
High Courts15 Jan 1941Dismissed
Shaikh Karam Newaj and Others Vs Nittyamoyee Dassya and Another
Calcutta High Court · (1941) 01 CAL CK 0029
High Courts15 Jan 1941Allowed
Radhaballav Basak Vs Mahendra Kumar Sen
Calcutta High Court · (1941) 01 CAL CK 0024
High Courts15 Jan 1941
O.V. Forbes Vs V.G. Peterson
Calcutta High Court · AIR 1942 Cal 283
Succession Act, 1925 — Section 276
High Courts14 Jan 1941
Raman Chandra Bandopadhya and Others Vs Kedar Nath Bandopadhaya Chowdhury and Others
Calcutta High Court · AIR 1941 Cal 441
Bengal Tenancy Act, 1885 — Section 149(3), 149(8)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Jan 1941
Reazaddi Bepari and Another Vs Yakub Bepari and Others
Calcutta High Court · AIR 1941 Cal 416
Bengal Tenancy Act, 1885 — Section 26(f)Transfer of Property Act, 1882 — Section 45
High Courts08 Jan 1941
Raja Kamalaranjan Roy Vs Abdul Gafur
Calcutta High Court · (1941) 01 CAL CK 0006
High Courts08 Jan 1941
District Board Vs Sarafat Ali and Others
Calcutta High Court · AIR 1941 Cal 408
Bengal Local Self-Government Act, 1885 — Section 74
High Courts07 Jan 1941Allowed
Nurjan Bibi and Others Vs Sayemali Mulla and Others
Calcutta High Court · (1941) 01 CAL CK 0030
High Courts06 Jan 1941
The Agent, B.N. Railway, Co. Ltd. Vs Duvvu Venkateswami and Another
Calcutta High Court · (1941) 01 CAL CK 0028
High Courts06 Jan 1941
Sm. Lakshmi Priya Dasi Vs Sm. Soudamini Deb Das and Others
Calcutta High Court · (1941) 01 CAL CK 0025
High Courts06 Jan 1941
Rabindra Nath Chakravarty Vs Girindra Mohan Bhaduri
Calcutta High Court · AIR 1941 Cal 518
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 12Suits Valuation Act, 1887 — Section 8