High Courts19 Feb 1941
MANGNIRAM BANGOR and CO., Vs RE.
Calcutta High Court · (1941) 9 ITR 573
Income Tax Act, 1922 — Section 10(2)(ix)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,171 of 3,204
High Courts19 Feb 1941
In Re: Magniram Bangor and Co.
Calcutta High Court · AIR 1942 Cal 297
Income Tax Act, 1922 — Section 10(2)(ix)
High Courts19 Feb 1941
Corporation of Calcutta Vs Samarendrajit Shaw
Calcutta High Court · AIR 1941 Cal 719
Calcutta Municipalities Act, 1951 — Section 135Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts19 Feb 1941
Jogendra Krishna Banerji and Others Vs Sm. Subasini Dassi and Others
Calcutta High Court · AIR 1941 Cal 541
Evidence Act, 1872 — Section 32(2)Limitation Act, 1963 — Section 18
High Courts18 Feb 1941
In Re: Hon''ble Nawab K. Habibulla Bahadur of Dacca
Calcutta High Court · AIR 1941 Cal 598
Income Tax Act, 1961 — Section 23(1)
High Courts18 Feb 1941
K. HABIBULLA Vs RE.
Calcutta High Court · (1941) 9 ITR 292
Income Tax Act, 1961 — Section 23(1)
High Courts14 Feb 1941
Janakinath Guha Ray Vs Korban Ali (on his Death, Bazler Rahaman and Others) and Others
Calcutta High Court · AIR 1942 Cal 85
High Courts14 Feb 1941
SUSIL C SEN Vs RE.
Calcutta High Court · (1941) 9 ITR 261
Income Tax Act, 1961 — Section 4(1)
High Courts14 Feb 1941
Prasanna Kumar Datta and Others Vs Krishna Kishore Swami and Others
Calcutta High Court · (1941) 02 CAL CK 0006
High Courts13 Feb 1941
ROYAL INSURANCE CO., LTD., Vs RE.
Calcutta High Court · (1941) 9 ITR 589
Life Assurance Companies Act, 1912 — Section 8
High Courts12 Feb 1941Allowed
Saden (Ali) Shikdar and Another Vs Dillp Kumar Roy Chowdhury and Others
Calcutta High Court · (1941) 02 CAL CK 0003
High Courts11 Feb 1941
In Re: Mirja Md. Masrur Ali Khan
Calcutta High Court · AIR 1942 Cal 150
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts11 Feb 1941
Jamadar Singh Vs Sheikh Naiyab Ali and Another
Calcutta High Court · AIR 1941 Cal 378
Limitation Act, 1963 — Section 12(2)Transfer of Property Act, 1882 — Section 53
High Courts04 Feb 1941
Nalini Kanta Maity Vs Brojo Mohan Patra
Calcutta High Court · AIR 1941 Cal 361
Bengal Agricultural Debtors Act, 1936 — Section 28(1), 29(5)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts04 Feb 1941
Sm. Mahalakshmi Rakhit and Another Vs Sm. Shamrangini Roy Chowdhurani
Calcutta High Court · AIR 1941 Cal 673
Bengal Money Lenders Act, 1940 — Section 36
High Courts03 Feb 1941
Sm. Annapurna Ray Vs Srish Chandra Dutt
Calcutta High Court · AIR 1941 Cal 539
Bengal Money Lenders Act, 1940 — Section 30, 36
High Courts03 Feb 1941
Mandi Mia Vs Sekander Mea and Others
Calcutta High Court · AIR 1941 Cal 411
Bengal Tenancy Act, 1885 — Section 26E, 26E(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts31 Jan 1941
Panchanan Ghosh Vs Kumar Sarat Kumar Roy and Others
Calcutta High Court · AIR 1941 Cal 512
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 5, 88
High Courts29 Jan 1941
Jogesh Prosad Choudhury and Others Vs Saligram Lachmi Narayn and Others
Calcutta High Court · (1941) 01 CAL CK 0031
High Courts24 Jan 1941
Mahesh Chandra Bayan Vs Manindra Nath Das and Others
Calcutta High Court · AIR 1941 Cal 401
Civil Procedure Code, 1908 (CPC) — Section 103Evidence Act, 1872 — Section 44