High Courts11 Jul 1946
Surendra Nath Das Vs Sm. Sukumari Debi
Calcutta High Court · (1946) 07 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,108 of 3,204
High Courts10 Jul 1946Allowed
Birajanath Chowdhury Vs Jitendra Narayan Deb Chowdhury and Others
Calcutta High Court · (1946) 07 CAL CK 0003
High Courts09 Jul 1946
P.K. Banerjee Vs L.J. Simonds and Another
Calcutta High Court · AIR 1947 Cal 307
Specific Relief Act, 1877 — Section 45
High Courts08 Jul 1946Dismissed
Bhujanga Bhusan Mukhopadhyaya Vs Bibhuti Bhusan Mukhopadhyaya
Calcutta High Court · (1946) 07 CAL CK 0038
High Courts08 Jul 1946
Raigarh Jute Mills Ltd. Vs Commissioners for the Port of Calcutta
Calcutta High Court · AIR 1947 Cal 98
Evidence Act, 1872 — Section 114, 114(g)Railways Act, 1890 — Section 77
High Courts05 Jul 1946
Kali Das Mukherji and Others Vs Emperor
Calcutta High Court · AIR 1948 Cal 16
Penal Code, 1860 (IPC) — Section 147, 427
High Courts04 Jul 1946Dismissed
Kanhyalal Kanodia Vs Select Pictures Circuit
Calcutta High Court · (1946) 07 CAL CK 0034
High Courts03 Jul 1946
Sri Sri Gopinath Jiu Vs Kshitindra Nath De
Calcutta High Court · (1946) 07 CAL CK 0032
High Courts03 Jul 1946
The Official Receiver Vs Jogmaya Dassi and Others
Calcutta High Court · (1946) 07 CAL CK 0028
High Courts03 Jul 1946
Superintendent and Remembrancer of Legal Affairs Vs Moazzem Hossain
Calcutta High Court · AIR 1947 Cal 318
Cotton Cloth and Yarn (Control) Order, 1943 — Para 13(c)Defence of India Rules, 1962 — Rule 81(4)
High Courts26 Jun 1946
Hem Prova Debi Vs Sarat Chandra Basu and Others
Calcutta High Court · AIR 1947 Cal 269
Bengal Tenancy Act, 1885 — Section 160(c)
High Courts26 Jun 1946
Santosh Das Gupta Vs Emperor
Calcutta High Court · AIR 1947 Cal 179
Hoarding and Profiteering Prevention Ordinance, 1943 — Section 9
High Courts25 Jun 1946
Governor-General in Council Vs Sarbeswar Das and another
Calcutta High Court · (1946) 06 CAL CK 0012
High Courts24 Jun 1946
Nirmal Chand Bural Vs Gobordhan Das Ghosh
Calcutta High Court · (1946) 06 CAL CK 0003
High Courts21 Jun 1946
Sudhir Kumar De and Others Vs Amritlal Seal and Others
Calcutta High Court · (1946) 06 CAL CK 0040
High Courts21 Jun 1946
Bisweswar Ray Choudhuri Vs Abdul Dewan and Others
Calcutta High Court · AIR 1947 Cal 328
High Courts20 Jun 1946
Gobinda Chandra Saha and Others Vs Sasadhar Mandal
Calcutta High Court · AIR 1947 Cal 73
Transfer of Property Act, 1882 — Section 65A, 66
High Courts20 Jun 1946
Phani Bhusan Mukherjee and Others Vs Rajendra Nandan Goswami and Another
Calcutta High Court · AIR 1947 Cal 11
Bengal Tenancy Act, 1885 — Section 147(2)Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Contract Act, 1872 — Section 23, 43
High Courts20 Jun 1946
Nawabzada K. Atikulla and Others Vs Ad. Mobarak Hossain
Calcutta High Court · (1946) 06 CAL CK 0007
High Courts20 Jun 1946
Nawabjada K. Atikulla and others Vs Md. Mobarak Hossein and others
Calcutta High Court · (1946) 06 CAL CK 0004