High Courts06 Jun 1946
Kumud Kanta Pahari and Others Vs Province of Bengal and Others
Calcutta High Court · AIR 1947 Cal 209
Evidence Act, 1872 — Section 13
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,110 of 3,204
High Courts05 Jun 1946
Radhika Mohan Nandy Vs Amrita Lal Nandy and Another
Calcutta High Court · AIR 1947 Cal 301
High Courts05 Jun 1946
Bahadur Sing Singhee and Others Vs Sreejut Kumar Bedkantha Singha Roy and Others
Calcutta High Court · AIR 1947 Cal 70
Cess Act, 1880 — Section 2Contract Act, 1872 — Section 25
High Courts04 Jun 1946
Saila Bala Dasi Vs Atul Krishna Mondal and Others
Calcutta High Court · AIR 1948 Cal 63
Bengal Tenancy Act, 1885 — Section 174(3), 174(8)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts04 Jun 1946
Ananga Mohan Roy Chowdhury Vs Kalidas Roy and Others
Calcutta High Court · AIR 1947 Cal 283
Bengal Land Revenue Sales Act, 1859 — Section 6
High Courts03 Jun 1946
Tarak Chandra De Vs Asoke Prosanna Bal
Calcutta High Court · AIR 1947 Cal 185
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Jun 1946
Shibram Kairi Vs Md. Masadar Ali and Others
Calcutta High Court · AIR 1947 Cal 17
Contract Act, 1872 — Section 20
High Courts30 May 1946Dismissed
Commissioner of The Calcutta Police Vs Rolla Ram Chopra
Calcutta High Court · (1946) 05 CAL CK 0030
High Courts30 May 1946
Messrs. Ishwardas Kapoor and Sons Vs Member, Board of Revenue, Bengal
Calcutta High Court · (1946) 05 CAL CK 0016
High Courts28 May 1946
India Electric Works Ltd. Vs Registrar of Trade Marks
Calcutta High Court · AIR 1947 Cal 49
Government of India Act, 1915 — Section 108Trade Marks Act, 1940 — Section 14
High Courts28 May 1946
Menajuddin and Another Vs Heronuddin Mullick and Others
Calcutta High Court · AIR 1947 Cal 137
Bengal Tenancy Act, 1885 — Section 146A, 65
High Courts23 May 1946
Deba Prosad Garga Vs Municipal Commissioner of Tamluk
Calcutta High Court · AIR 1947 Cal 121
Bengal Municipal Act, 1932 — Section 129(b), 8(21)
High Courts22 May 1946
Naksetan Bibi Vs Habibar Rahaman Mandal
Calcutta High Court · AIR 1947 Cal 66
Contract Act, 1872 — Section 11Majority Act, 1875 — Section 2
High Courts22 May 1946
Sylhet Industrial Bank Ltd. Vs Abdul Ghani
Calcutta High Court · (1946) 05 CAL CK 0003
High Courts17 May 1946
Fazlur Rahman Vs Emperor
Calcutta High Court · AIR 1947 Cal 192
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 395
High Courts16 May 1946
Ramesh Chandra Dutta Vs Tinkawari Saha and Others
Calcutta High Court · AIR 1947 Cal 96
Bengal Tenancy Act, 1885 — Section 169
High Courts16 May 1946Dismissed
Nazu Meah Choudhury Vs Mohammed Hussain and others
Calcutta High Court · (1946) 05 CAL CK 0002
High Courts14 May 1946
Nalini Mohan Roy and Others Vs Mukunda Chandra Das and Others
Calcutta High Court · (1946) 05 CAL CK 0027
High Courts13 May 1946
Punyendra Narayan Deb Vs Bhairabendra Narayan Deb
Calcutta High Court · AIR 1947 Cal 124
Bengal Wills and Intestacy Regulation, 1799 — Section 4Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 23
High Courts13 May 1946
Asrabuddin Vs Abdul Fazal Doctor
Calcutta High Court · AIR 1947 Cal 139
Bengal Tenancy Act, 1885 — Section 155, 155(1)(a)