High Courts31 Jul 1946
Mafzalar Rahman Choudhury and Others Vs Sreejukta Karimannessa Begum and Others
Calcutta High Court · AIR 1947 Cal 241
Civil Procedure Code, 1908 (CPC) — Section 80Public Demands Recovery Act — Section 7
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,107 of 3,204
High Courts30 Jul 1946Dismissed
Jamil Khatun Vs Kssetra Mohan Biswas and Others
Calcutta High Court · (1946) 07 CAL CK 0036
High Courts30 Jul 1946
Saibalini Gupta Vs Uma Sundari
Calcutta High Court · AIR 1947 Cal 275
Bengal Money Lenders Act, 1940 — Section 82(2)(e)Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Jul 1946
Sabitri Sundari Peshakar Vs Jalekha Bai and Others
Calcutta High Court · AIR 1947 Cal 244
High Courts25 Jul 1946
Bepin Chandra Datta and another Vs Sita Nath Das Munshi and others
Calcutta High Court · (1946) 07 CAL CK 0009
High Courts25 Jul 1946Dismissed
Bepin Chandra Dutta and Another Vs Sita Nath Dab Munshi and Others
Calcutta High Court · (1946) 07 CAL CK 0008
High Courts24 Jul 1946
Emperor Vs Provash Chandra Shome and Others
Calcutta High Court · (1946) 07 CAL CK 0039
High Courts24 Jul 1946Dismissed
Modi Bros. Vs S. Mahabir and Bros.
Calcutta High Court · (1946) 07 CAL CK 0030
High Courts23 Jul 1946Dismissed
Tin Cori Mondal Vs Upendra Nath Punja and Others
Calcutta High Court · (1946) 07 CAL CK 0025
High Courts19 Jul 1946
Sachindra Kumar Chaudhuri and Another Vs S.K. Rahamaddin and Others
Calcutta High Court · (1946) 07 CAL CK 0037
High Courts18 Jul 1946
Rahim Bux Talukdar and Another Vs Kanakalata Choudhurani
Calcutta High Court · AIR 1947 Cal 255
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Jul 1946Allowed
Wahed Bux Sardar and Another Vs Hanif Sardar and Others
Calcutta High Court · (1946) 07 CAL CK 0040
High Courts17 Jul 1946
Shyam Sing Vs Saibalini Ghose
Calcutta High Court · AIR 1947 Cal 183
Criminal Procedure Code, 1898 (CrPC) — Section 488Divorce Act, 1869 — Section 17Evidence Act, 1872 — Section 112
High Courts16 Jul 1946Dismissed
Aparna Charan Sil Sarma Vs Suresh Chandra Das
Calcutta High Court · (1946) 07 CAL CK 0033
High Courts16 Jul 1946
O.C. Ganguly Vs Kamalpat Sing Dugar
Calcutta High Court · AIR 1947 Cal 236
Easements Act, 1882 — Section 52
High Courts15 Jul 1946Dismissed
Ram Hari De Vs Niranjan Krishna Das and Co.
Calcutta High Court · (1946) 07 CAL CK 0016
High Courts12 Jul 1946Allowed
Sm. Monomohini Choudhurani Vs Jabedulla Mia and Others
Calcutta High Court · (1946) 07 CAL CK 0022
High Courts11 Jul 1946Dismissed
Satish Chandra Nath and Others Vs Barada Prosad Mondal
Calcutta High Court · (1946) 07 CAL CK 0035
High Courts11 Jul 1946
Hari Charan Nath and Others Vs Barada Prasad Mondal and Another
Calcutta High Court · AIR 1947 Cal 325
Bengal Money lenders Act, 1940 — Section 36(2)(b)