High Courts22 Nov 1946
Sanat Kumar Mukerjee and Others Vs Tarapada Dutta and Another
Calcutta High Court · AIR 1948 Cal 36
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,106 of 3,204
High Courts21 Nov 1946Dismissed
Manindra Nath Banerjee Vs A.K. Fazlul Huq
Calcutta High Court · (1946) 11 CAL CK 0011
High Courts20 Nov 1946
Sahebzada Hafiz Syed Mohammed Hashmi Vs The Commissioner of Wakfs, Bengal
Calcutta High Court · (1946) 11 CAL CK 0001
High Courts19 Nov 1946
Krishna Chandra Vs Radha Kanta Saha Choudhury and Others
Calcutta High Court · AIR 1948 Cal 111
Bengal Tenancy Act, 1885 — Section 168A
High Courts18 Nov 1946
Sailesh Nath Bisi Vs J. Chaudhuri and Others
Calcutta High Court · (1946) 11 CAL CK 0014
High Courts15 Nov 1946
V. Appalnarsiah Vs P. Venkata Rao
Calcutta High Court · AIR 1947 Cal 350
Bengal Agricultural Debtors Act, 1936 — Section 34, 8
High Courts14 Nov 1946
Jahiruddin Gain and Others Vs Mohammad Shoukat Ali Biswas and Others
Calcutta High Court · (1946) 11 CAL CK 0003
High Courts27 Aug 1946
Surendra Kumar Karforma and Another Vs Saranan Dutt
Calcutta High Court · (1946) 08 CAL CK 0011
High Courts26 Aug 1946
Sm. Karunamoyee Debi Vs Sm. Maya Moyi Debi and Others
Calcutta High Court · AIR 1948 Cal 84
Stamp Act, 1899 — Section 36
High Courts13 Aug 1946Allowed
Chatra Co-Operative Society Ltd. Vs Satkari Mukherjee and Others
Calcutta High Court · (1946) 08 CAL CK 0004
High Courts11 Aug 1946
The Attorney-General of Ontario and Others Vs The Attorney-General Of Canada and Others
Calcutta High Court · (1946) 08 CAL CK 0002
High Courts09 Aug 1946
Keshab Lal Rudra and Another Vs Ivarani Rudra
Calcutta High Court · AIR 1947 Cal 176
Provident Funds Act, 1925 — Section 5
High Courts08 Aug 1946
Ram Kumar Sarogi Vs Babulal Goenka
Calcutta High Court · AIR 1947 Cal 339
Electricity Act, 1910 — Section 40
High Courts02 Aug 1946
Kanai Lal Ghosal and Others Vs Kumar Purnendu Nath Tagore and Others
Calcutta High Court · (1946) 08 CAL CK 0005
High Courts01 Aug 1946Dismissed
Taramoni Dassi and Others Vs Kalipada Haldar and Others
Calcutta High Court · (1946) 08 CAL CK 0010
High Courts31 Jul 1946
East and West Transport Service Vs The Noakhali Union Bank Ltd.
Calcutta High Court · (1946) 07 CAL CK 0029
High Courts31 Jul 1946
Brojadulal Dhar and Others Vs Khoiruma Khatun Choudhurani
Calcutta High Court · AIR 1947 Cal 248
Bengal Tenancy Act, 1885 — Section 168A
High Courts31 Jul 1946
Muhammad Kazim Ali and Another Vs Ramesh Chandra Sil
Calcutta High Court · AIR 1947 Cal 270
Bengal Money Lenders Act, 1940 — Section 36